High Courts13 Sept 1979Dismissed

Avanasalingam Chettiar Vs Chunilal Samji

High Court Of Kerala · (1979) 09 KL CK 0003

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(10), 11(3), 11(4), 11(7)Transfer of Property Act, 1882 — Section 106
High Courts10 Sept 1979Dismissed

S. Rahamani Vs S. Sugathan and Another

High Court Of Kerala · (1979) 09 KL CK 0001

Civil Procedure Code, 1908 (CPC) — Section 144, 47Hindu Marriage Act, 1955 — Section 13Kerala Court Fees and Suits Valuation Act, 1959 — Article 1, 11, 3, 52
High Courts30 Aug 1979Dismissed

Mammoo Vs State of Kerala and Another

High Court Of Kerala · AIR 1980 Ker 18 : (1980) CriLJ 75 : (1979) 2 ILR (Ker) 721

Criminal Procedure Code, 1973 (CrPC) — Section 3(4), 397, 6, 7Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 16(1)