Kathirath Velu Vs State of Kerala and Another
High Court Of Kerala · AIR 1980 Ker 25 : (1979) 2 ILR (Ker) 709
COURT ARCHIVE
232 judgments · page 5 of 12
High Court Of Kerala · AIR 1980 Ker 25 : (1979) 2 ILR (Ker) 709
High Court Of Kerala · (1979) 08 KL CK 0022
High Court Of Kerala · AIR 1980 Ker 94
High Court Of Kerala · (1979) 08 KL CK 0024
High Court Of Kerala · (1979) 08 KL CK 0025
High Court Of Kerala · (1979) 08 KL CK 0007
High Court Of Kerala · (1979) 08 KL CK 0021
High Court Of Kerala · (1979) 44 STC 399
High Court Of Kerala · (1980) 1 ILR (Ker) 572 : (1980) 45 STC 106
High Court Of Kerala · (1980) ACJ 187
High Court Of Kerala · (1979) 08 KL CK 0023
High Court Of Kerala · (1980) 1 ILR (Ker) 565 : (1980) 2 LLJ 45
High Court Of Kerala · (1979) 08 KL CK 0008
High Court Of Kerala · AIR 1980 Ker 161
High Court Of Kerala · (1980) ACJ 235
High Court Of Kerala · (1979) 08 KL CK 0002
High Court Of Kerala · (1980) 122 ITR 425
High Court Of Kerala · (1979) 08 KL CK 0006
High Court Of Kerala · (1980) 3 TAXMAN 29
High Court Of Kerala · (1980) 1 ILR (Ker) 204 : (1980) 2 LLJ 42