High Courts11 Jan 1979Allowed
Chandrasekhara Panicker Vs Government of Kerala and Others
High Court Of Kerala · (1979) 01 KL CK 0007
Kerala Education Rules, 1959 — Rule 12(7), 2(2), 3, 44(1), 44A
COURT ARCHIVE
High Court Of Kerala judgments, 1979
232 judgments · page 12 of 12
High Courts11 Jan 1979Dismissed
Kuttancherry Antony Vs Kumaran and Others
High Court Of Kerala · (1979) 01 KL CK 0002
Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25FFF(1), 33C(2)
High Courts10 Jan 1979Allowed
Joseph Vs Joseph Annamma
High Court Of Kerala · AIR 1979 Ker 219 : (1982) CriLJ 595 : (1979) 2 ILR (Ker) 15
Transfer of Property Act, 1882 — Section 3Travancore Christian Succession Regulation Act, 1092 — Section 24
High Courts10 Jan 1979Dismissed
Cherpu Service Co-operative Bank Ltd. Vs Industrial Tribunal and Another
High Court Of Kerala · (1979) 01 KL CK 0013
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Jan 1979
L. Robert D''Souza Vs Executive Engineer, Southern Railway and Another
High Court Of Kerala · (1979) 1 ILR (Ker) 617 : (1979) 1 LLJ 211
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 2, 25E, 25F, 25FF, 25FFF
High Courts05 Jan 1979Allowed
Mathevankochu Kunju Vs Madhavan Chandrasekharan and Others
High Court Of Kerala · AIR 1980 Ker 31
Kerala Land Reforms (Vesting and Assignment) Rules, 1970 — Rule 8Kerala Land Reforms Act, 1963 — Section 102, 72F(4)
High Courts05 Jan 1979
Antony Vs Kumaran
High Court Of Kerala · (1979) 1 LLJ 406
Industrial Disputes Act, 1947 — Section 25F, 25FFF, 33C
High Courts02 Jan 1979
Jose T. Mooken Vs Commissioner of Income Tax
High Court Of Kerala · (1979) 117 ITR 921
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Income Tax Act, 1922 — Section 66Income Tax Act, 1961 — Section 256, 260
High Courts02 Jan 1979Dismissed
Thomas Vs Moram Mar Baselious Ougen I, Catholics Metropolitan, Malankara
High Court Of Kerala · AIR 1979 Ker 156
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108, 111, 4
High Courts02 Jan 1979Dismissed
Enoch Pharma and Others Vs State of Kerala and Others
High Court Of Kerala · (1979) 01 KL CK 0004
Cochin Abkari Act, 1077 — Section 12, 12A, 12B, 13, 13AConstitution of India, 1950 — Article 19, 19(1), 277, 301, 304Drugs and Cosmetics Act, 1940 — Section 12, 13, 16, 18, 19
High Courts02 Jan 1979Dismissed
Baby Vs Moren Mar Baselios Ougen I
High Court Of Kerala · AIR 1979 Ker 156
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 105, 108, 3, 4
High Courts01 Jan 1979Dismissed
State of Kerala Vs Jayan Medical Store
High Court Of Kerala · (1980) 45 STC 156
Kerala General Sales Tax Act, 1963 — Section 19, 19(1), 19(2), 45A