COURT ARCHIVE

High Court Of Kerala judgments, 1979

232 judgments · page 11 of 12

High Courts02 Feb 1979

P.V. Albin Vs Union of India (UOI)

High Court Of Kerala · (1979) CENCUS 489 : (1988) 36 ELT 262

Customs Act, 1962 — Section 11, 11(2), 113, 113(1), 114Export (Quality Control and Inspection) Act, 1963 — Section 6, 7, 7(3)Imports and Exports (Control) Act, 1947 — Section 3(2)

Read judgment

High Courts01 Feb 1979

P.K. Thresia and Others Vs The Government of the State of Kerala and Another

High Court Of Kerala · AIR 1979 Ker 212 : (1979) 2 ILR (Ker) 408

Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)

Read judgment

High Courts30 Jan 1979

Commissioner of Income Tax Vs Official Liquidator, Palai Central Bank Ltd.

High Court Of Kerala · (1979) 49 CompCas 268 : (1979) 117 ITR 676

Companies (Court) Rules, 1959 — Rule 298, 299Companies Act, 1956 — Section 210, 211Super Profits Tax Act, 1963 — Section 12, 2(5), 2(9), 25, 27

Read judgment

High Courts30 Jan 1979Dismissed

Raghavan Pillai Vs Damodaran Nair

High Court Of Kerala · (1979) 01 KL CK 0001

Civil Procedure Code, 1908 (CPC) — Section 2(2)

Read judgment

High Courts26 Jan 1979

Bhaskara Menon Vs K.S.R.T. Corporation

High Court Of Kerala · (1979) 2 ILR (Ker) 582 : (1979) 2 LLJ 140

Industrial Disputes Act, 1947 — Section 10, 10A, 2, 33, 33C

Read judgment

High Courts23 Jan 1979

Sankaran Nair Ramakrishnan Nair Vs Madhavi Amma Easwari Amma

High Court Of Kerala · AIR 1979 Ker 231

Succession Act, 1925 — Section 214(1)

Read judgment

High Courts23 Jan 1979

Vellappan Vs Peter Thomas

High Court Of Kerala · AIR 1979 Ker 194

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 141Evidence Act, 1872 — Section 40, 41, 42, 44

Read judgment

High Courts19 Jan 1979

Commissioner of Agrl. Income Tax Vs Pullangode Rubber and Produce Company

High Court Of Kerala · (1979) 120 ITR 84

Read judgment

High Courts18 Jan 1979Allowed

Aduvathu Poyil Thamasikkum Thazha Narukkoth Raghavan Nair and Another Vs Kalliani Pallikkaramma''s Children Kallangadi Edathil Appu Kidavu and Others

High Court Of Kerala · AIR 1980 Ker 4

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(2)

Read judgment

High Courts18 Jan 1979Allowed

Raghavan Nair and Another Vs Appu Kidavu and Others

High Court Of Kerala · AIR 1980 Ker 4

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 1(2), Order 43 Rule 1Specific Relief Act, 1963 — Section 11, 43

Read judgment

High Courts17 Jan 1979Allowed

Vayyerintekath Avirammentevide Mammen and Another Vs Panikkarekath Mariyamma and Others

High Court Of Kerala · AIR 1979 Ker 216

Cochin Marumakkathayam Act, 1113 — Section 10

Read judgment

High Courts17 Jan 1979

Manager, P. and T. Motor Service Vs Punnose

High Court Of Kerala · (1979) 01 KL CK 0008

Read judgment

High Courts16 Jan 1979Allowed

Assistant Collector, Central Excise, Appellate Collector of Central Excise and Union Government of India, Ministry of Finance, Department of Revenue and Insurance Vs T.T. Pylunny, Prop : Royal Smiths

High Court Of Kerala · (1983) 3 ECR 633D

Central Excises and Salt Act, 1944 — Section 36

Read judgment

High Courts16 Jan 1979

Assistant Collector of Central Excise Vs T.T. Plunny, Proprietor, Royal Smiths

High Court Of Kerala · (1983) 14 ELT 2156

Central Excise Rules, 1944 — Rule 10, 11, 173J, 8(1), 9Central Excises and Salt Act, 1944 — Section 36

Read judgment

High Courts15 Jan 1979

Sulochana Bhai Thamburatti and Others Vs Gourikutty Amma and Another

High Court Of Kerala · (1979) 01 KL CK 0012

Soldiers (Litigation) Act, 1925 — Section 6, 6(1), 7, 8Soldiers (Litigation) Rules, 1938 — Rule 3, 5

Read judgment

High Courts12 Jan 1979

Thottuvarambath Velayudhan Vs Pottayil Aboobacker Haji and Another

High Court Of Kerala · (1980) CriLJ 181

Criminal Procedure Code, 1973 (CrPC) — Section 192, 193, 194, 407, 408

Read judgment

High Courts12 Jan 1979

State of Kerala and Others Vs P.T. Sankaran Nair

High Court Of Kerala · (1979) 2 ILR (Ker) 342 : (1980) 45 STC 258

Kerala General Sales Tax (Levy and Validation) Act, 1965 — Section 4(1)(i)

Read judgment

High Courts11 Jan 1979

General Secretary Deviculam Estate Employees'' Union Vs Industrial Tribunal and Others

High Court Of Kerala · (1979) 2 ILR (Ker) 381

Kerala Industrial Disputes Rules, 1957 — Rule 22

Read judgment

High Courts11 Jan 1979

Govindan Prabhakaran Vs Sukumaran Nair and Another

High Court Of Kerala · (1979) CriLJ 1186

Criminal Procedure Code, 1973 (CrPC) — Section 245, 250Penal Code, 1860 (IPC) — Section 418

Read judgment

High Courts11 Jan 1979

S.R. Paramjothy Vs Kunju

High Court Of Kerala · (1979) 01 KL CK 0011

Bills of Exchange Act, 1882 — Section 50(2), 50(4)Negotiable Instruments Act, 1881 (NI) — Section 30, 35, 37, 38, 46(2)

Read judgment