High Courts19 Aug 1977Allowed
Ravindran Vs Rugmini Amma and Others
High Court Of Kerala · (1977) 08 KL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 146(1), 146(2)
COURT ARCHIVE
High Court Of Kerala judgments, 1977
261 judgments · page 5 of 14
High Courts19 Aug 1977Dismissed
South Indian Bank Ltd. Vs Joseph Michael
High Court Of Kerala · (1978) 48 CompCas 368 : (1977) 2 ILR (Ker) 638
Banking Regulation Act, 1949 — Section 12(2)Companies Act, 1956 — Section 111, 155
High Courts19 Aug 1977Allowed
The Kerala State Electricity Board Vs Sahasranamam
High Court Of Kerala · (1977) 08 KL CK 0007
Constitution of India, 1950 — Article 226
High Courts18 Aug 1977Dismissed
Inspector of Central Excise, M.O.R. and Another Vs Goods Shephered Rubber Co.
High Court Of Kerala · (1978) 2 ELT 471
Central Excise Rules, 1944 — Rule 10, 173A, 173B, 173C, 173D
High Courts18 Aug 1977Dismissed
T.V. Kannan Vs Karthyayani
High Court Of Kerala · (1977) 08 KL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 113, 125(4), 397, 397(2), 397(3)
High Courts18 Aug 1977Dismissed
Padmanabhan Vs State of Kerala and Another
High Court Of Kerala · (1977) 08 KL CK 0004
Advocates Act, 1961 — Section 23Bar Councils Act, 1926 — Section 8(4)Civil Procedure Code, 1908 (CPC) — Section 91, 92
High Courts18 Aug 1977
State of Kerala Vs Velayudhan
High Court Of Kerala · (1977) 08 KL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 2, 206
High Courts17 Aug 1977Allowed
George Vs Koruthu and Others
High Court Of Kerala · (1977) 08 KL CK 0021
Kerala Education Rules, 1959 — Rule 11, 13, 15, 44(1), 44A
High Courts17 Aug 1977Allowed
Sales Tax Officer and Another Vs C.C. Transport Co.
High Court Of Kerala · (1977) 40 STC 594
Constitution of India, 1950 — Article 226
High Courts17 Aug 1977
Sales Tax Officer Vs C.C. Transport Co.
High Court Of Kerala · (1978) 6 CTR 116
Constitution of India, 1950 — Article 226
High Courts12 Aug 1977Allowed
State of Kerala Vs Krishnan Namboodiri and Others
High Court Of Kerala · (1977) 08 KL CK 0027
Constitution of India, 1950 — Article 226Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4
High Courts11 Aug 1977
State of Kerala Vs John and Others
High Court Of Kerala · (1977) 08 KL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 207A, 207A(10), 209, 209, 299
High Courts11 Aug 1977Partly Allowed
Neelakantanachari Velayudhanachari and Another Vs Kerala State Road Transport Corporation
High Court Of Kerala · AIR 1978 Ker 24 : (1977) 2 ILR (Ker) 629
Fatal Accidents Act, 1855 — Section 1A
High Courts10 Aug 1977Allowed
Agro-Industrial Trading Corporation Vs State of Kerala
High Court Of Kerala · (1988) 38 ELT 618
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286(3)
High Courts10 Aug 1977Allowed
Ateesee (Agro-Industrial Trading Corporation) Vs State of Kerala
High Court Of Kerala · (1977) 2 ILR (Ker) 659 : (1978) 41 STC 1
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 4Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 286
High Courts10 Aug 1977
Keraleeya Ayurveda Samajam Hospital and Nursing Home Vs Workmen and Others
High Court Of Kerala · (1978) 1 ILR (Ker) 116 : (1979) 1 LLJ 115
Industrial Disputes Act, 1947 — Section 2(j)
High Courts10 Aug 1977
The Assistant Sales Tax Officer Vs B.C. Kame, Prop., Kame Photo Studio
High Court Of Kerala · (1978) 6 CTR 67(1)
High Courts09 Aug 1977
Divakara Panicker Vs Mohammed
High Court Of Kerala · (1977) 08 KL CK 0030
Kerala Land Reforms Act, 1963 — Section 2(57)
High Courts08 Aug 1977
Karunagappilly Taluk Cashewnut Workers'' Union Vs Minerva Cashew Co. (P) Ltd. and Others
High Court Of Kerala · (1978) 1 ILR (Ker) 105 : (1978) 2 LLJ 244
Industrial Disputes Act, 1947 — Section 10, 25F, 25FFF
High Courts08 Aug 1977Dismissed
Neelakantha Pillai Ramachandran Nair Vs Ayyappan Pillai Kumara Pillai
High Court Of Kerala · AIR 1978 Ker 152 : (1978) 1 ILR (Ker) 534
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 34 Rule 1, 115, 2(2), 97