High Courts02 Nov 1977Allowed
State of Kerala Vs Raveendran
High Court Of Kerala · (1977) 11 KL CK 0027
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
COURT ARCHIVE
High Court Of Kerala judgments, 1977
261 judgments · page 3 of 14
High Courts02 Nov 1977Dismissed
The State of Kerala and Another Vs K. Cheru Babu
High Court Of Kerala · AIR 1978 Ker 43 : (1978) 1 ILR (Ker) 234
Constitution of India, 1950 — Article 361
High Courts02 Nov 1977Dismissed
State of Kerala and Another Vs Ithappiri
High Court Of Kerala · (1977) 11 KL CK 0012
High Courts01 Nov 1977
Kilkotagiri Tea and Coffee Estate Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 1 ILR (Ker) 257 : (1978) 113 ITR 729
Income Tax Act, 1961 — Section 33A, 33A(1), 33A(7)
High Courts01 Nov 1977Dismissed
Yusuff Vs Food Corporation of India
High Court Of Kerala · (1977) 11 KL CK 0007
Constitution of India, 1950 — Article 14, 21, 226, 298
High Courts31 Oct 1977Dismissed
State of Kerala Vs The Elappara Panchayat and Others
High Court Of Kerala · (1977) 10 KL CK 0012
Kerala Panchayat Act, 1960 — Section 131, 91Motor Vehicles Act, 1988 — Section 68(2), 76
High Courts28 Oct 1977
Balachandra Panicker Vs Ibrayil and Another
High Court Of Kerala · (1977) 10 KL CK 0001
Kerala Land Reforms Act, 1963 — Section 132(3), 17
High Courts25 Oct 1977Allowed
St. Joseph''s Union Tile Works Vs Rappai and Another
High Court Of Kerala · (1977) 10 KL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 72
High Courts25 Oct 1977
Gwalior Rayons Vs Labour Court and Others
High Court Of Kerala · (1978) 2 LLJ 188
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Oct 1977
Rajarajeswari Weaving Mills Vs Income Tax Officer, "A" Ward and Another
High Court Of Kerala · (1978) 113 ITR 405
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts19 Oct 1977
RAJARAJESWARI WEAVING MILLS Vs Income Tax OFFICER, "A" WARD, CANNANORE, AND ANOTHER.
High Court Of Kerala · (1978) 113 ITR 405
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 154, 28, 40A
High Courts18 Oct 1977Allowed
Krishnan Nair Vs Divakaran and Others
High Court Of Kerala · (1977) 10 KL CK 0004
Insolvency Act, 1955 — Section 15, 17, 18, 34, 35(2)Kerala Agrlculturists Debt Relief Act, 1958 — Section 18
High Courts15 Oct 1977Allowed
St. Joseph Union Tile Works Vs Rappai
High Court Of Kerala · (1977) 10 KL CK 0013
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Oct 1977Dismissed
Sankarambal Vs Lalitha Ganesan
High Court Of Kerala · (1977) 10 KL CK 0011
Civil Procedure Code, 1882 — Section 115, 232, 234, 578Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 39, 41, 47
High Courts04 Oct 1977Allowed
Kuriachen Vs Kerala State Electricity Board
High Court Of Kerala · (1977) 10 KL CK 0008
Arbitration Act, 1940 — Section 34
High Courts04 Oct 1977Dismissed
Vallabhadas Kanji (P) Ltd. Vs Esmail Koya and Others
High Court Of Kerala · (1977) 10 KL CK 0006
Constitution of India, 1950 — Article 226, 255Employees State Insurance Act, 1948 — Section 2(9)Payment of Gratuity Act, 1972 — Section 13, 2, 4, 4(2), 4(3)
High Courts03 Oct 1977
M. G. KOLLANKULAM Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1978) 115 ITR 160
High Courts03 Oct 1977
M.G. Kollankulam Vs Commissioner of Income Tax
High Court Of Kerala · (1978) 1 ILR (Ker) 223
Wealth Tax Act, 1957 — Section 2(1), 4, 4(1), 5
High Courts29 Sept 1977
T.P. Viswanathan Nair Vs State of Kerala and Others
High Court Of Kerala · (1978) 1 ILR (Ker) 65 : (1978) 2 LLJ 258
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 147, 149, 21, 307, 332
High Courts29 Sept 1977
Ozhukal Ouseph Vs Deputy Commissioner of Agricultural Income Tax, North Zone
High Court Of Kerala · (1978) 113 ITR 894
Income Tax Act, 1950 — Section 27, 34Kerala Agricultural Income Tax Rules, 1951 — Rule 2, 3, 4