High Courts25 Nov 1977

Ouseph Vs Porinchu and Others

High Court Of Kerala · (1977) 11 KL CK 0005

Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Article 137, 202English Partnership Act, 1890 — Section 31(1), 31(2)
High Courts16 Nov 1977

Mathai John Vs State of Kerala

High Court Of Kerala · (1978) CriLJ 742

Constitution of India, 1950 — Article 47Prevention of Corruption Act, 1988 — Section 5Probation of Offenders Act, 1958 — Section 6
High Courts15 Nov 1977

Bhaskaran, etc. Vs State

High Court Of Kerala · (1978) CriLJ 738 : (1977) 2 ILR (Ker) 108

Criminal Procedure Code, 1973 (CrPC) — Section 31, 362, 427, 437, 482
High Courts11 Nov 1977

Sreedharan Vs Mohammed Kunhi

High Court Of Kerala · (1977) 11 KL CK 0009

Civil Procedure Code, 1908 (CPC) — Section 148Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 23(1)Limitation Act, 1963 — Section 5