COURT ARCHIVE

High Court Of Kerala judgments, 1977

261 judgments · page 7 of 14

High Courts12 Jul 1977Dismissed

Sivadasa Menon Vs Sunna Sahib

High Court Of Kerala · AIR 1977 Ker 187

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4, Order 40 Rule 5Constitution of India, 1950 — Article 102(1)Penal Code, 1860 (IPC) — Section 21(4)

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High Courts12 Jul 1977

Sivadas Vs State of Kerala and Others

High Court Of Kerala · (1977) 07 KL CK 0012

Kerala State and Subordinate Services Rules, 1958 — Rule 14, 17A

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High Courts11 Jul 1977Dismissed

The Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs K.A. Karim and Sons

High Court Of Kerala · (1978) 41 STC 358

Kerala General Sales Tax (Levy and Validation) Act, 1965 — Section 3(1)

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High Courts11 Jul 1977

Venugopalan Vs Unnikutty Panicker and Others

High Court Of Kerala · (1977) CriLJ 1862

Customs Act, 1962 — Section 105, 11, 110, 123, 135

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High Courts11 Jul 1977

The Deputy Commr. of Sales-Tax (Law) Vs K.A. Karim and Sons

High Court Of Kerala · (1977) 6 CTR 304

Kerala General Sales Tax (Levy and Validation) Act, 1965 — Section 3(1)

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High Courts08 Jul 1977Allowed

Shreedharan Pillai Vs State of Kerala and Others

High Court Of Kerala · (1977) 07 KL CK 0019

Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 16, 3

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High Courts07 Jul 1977Dismissed

Narayanan Vasu Vs Ayyappan Sreedharan and Another

High Court Of Kerala · AIR 1978 Ker 5

Easements Act, 1882 — Section 60

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High Courts06 Jul 1977Dismissed

Bank of Cochin and Another Vs The all Kerala Bank Employee''s Federation

High Court Of Kerala · (1977) 07 KL CK 0029

Industrial Disputes Act, 1947 — Section 10, 2

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High Courts06 Jul 1977Dismissed

Kamalam Vs Dr. Syed Mohammed

High Court Of Kerala · AIR 1977 Ker 163

Representation of the People Act, 1951 — Section 117, 80, 81, 82, 83

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High Courts06 Jul 1977Allowed

Assistant Collector of Central Excise, Trivandrum and Others Vs P.I. Kuriakose Ranny and Another

High Court Of Kerala · AIR 1978 Ker 7 : (1977) 2 ILR (Ker) 594

Gold Control (Licensing of Dealers) Rules, 1969 — Rule 2

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High Courts06 Jul 1977Dismissed

Tharur Panchayat and Others Vs Kunchayi and Another

High Court Of Kerala · AIR 1978 Ker 50 : (1977) 2 ILR (Ker) 381

Easements Act, 1882 — Section 15, 18

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High Courts06 Jul 1977Dismissed

M. Kamalam Vs Dr. V.A. Syed Muhammed

High Court Of Kerala · AIR 1977 Ker 163

Representation of the People Act, 1951 — Section 81(3), 83, 86(1)

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High Courts05 Jul 1977

Thomas Vs Registrar of Companies and Another

High Court Of Kerala · (1977) 07 KL CK 0026

Criminal Procedure Code, 1973 (CrPC) — section 263, 264, 264(1)

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High Courts05 Jul 1977Allowed

Central Government Production Centres Employees'' Association Vs Industrial Tribunal and Others

High Court Of Kerala · (1977) 07 KL CK 0008

Constitution of India, 1950 — Article 246, 309Industrial Disputes Act, 1947 — Section 10, 15, 17, 18(1), 2

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High Courts05 Jul 1977

Jayasree Chit Funds and Service Pvt. Ltd. Vs Commissioner of Income Tax

High Court Of Kerala · (1977) 07 KL CK 0005

Income Tax Act, 1961 — Section 256(2), 256(3)

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High Courts30 Jun 1977Dismissed

Kurikilal Bhagawathi Devaswom Vs State of Kerala

High Court Of Kerala · (1977) 06 KL CK 0010

Kerala Land Tax Act, 1961 — Section 3, 6ALand Reforms Act, 1963 — Section 72(1), 72SLand Tax (Amendment) Act, 1972 — Section 2, 5

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High Courts30 Jun 1977Allowed

Universal Marine Agencies Vs State of Kerala and Others

High Court Of Kerala · (1977) 06 KL CK 0002

Constitution of India, 1950 — Article 19(1), 226, 299Kerala Revenue Recovery Act, 1968 — Section 68(1)Transfer of Property Act, 1882 — Section 6

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High Courts29 Jun 1977Allowed

Narayan Menon Vs State of Kerala

High Court Of Kerala · (1977) 06 KL CK 0040

Constitution of India, 1950 — Article 226

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High Courts29 Jun 1977Dismissed

Ammu Brahmani and Others Vs Gopalan and Others

High Court Of Kerala · AIR 1979 Ker 130 : (1977) 2 ILR (Ker) 337

Kerala Land Reforms (Amendment) Act, 1969 — Section 108, 108(3), 32Kerala Land Reforms Act, 1963 — Section 3(1)

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High Courts29 Jun 1977Allowed

The Sales Tax Officer and Another Vs C.E. George

High Court Of Kerala · (1977) 40 STC 323

Constitution of India, 1950 — Article 265

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