High Courts04 Aug 1977
Premier Tyres Ltd. Vs V.A. Abraham and Others
High Court Of Kerala · (1978) 1 ILR (Ker) 14 : (1978) 2 LLJ 177
COURT ARCHIVE
High Court Of Kerala judgments, 1977
261 judgments · page 6 of 14
High Courts03 Aug 1977Dismissed
Nanikutty Amma Devaki Amma and Others Vs Krishnan Kochunarayanan Nair and Others
High Court Of Kerala · AIR 1978 Ker 3
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 10(2)Limitation Act, 1963 — Section 14
High Courts02 Aug 1977Dismissed
Paul Lazar Vs State of Kerala
High Court Of Kerala · (1977) 2 ILR (Ker) 533 : (1977) 40 STC 437
Kerala General Sales Tax Act, 1963 — Section 5(3)
High Courts02 Aug 1977
PAUL LAZAR Vs STATE OF KERALA.
High Court Of Kerala · (1978) 6 CTR 146B
Kerala General Sales Tax Act, 1963 — Section 5(3)
High Courts02 Aug 1977Dismissed
Kamalakshy Vs The Director of Survey and Land Records and Others
High Court Of Kerala · (1977) 08 KL CK 0005
Constitution of India, 1950 — Article 226Kerala State and Subordinate Services Rules, 1958 — Rule 13(3), 13A, 13A(3), 13B, 21
High Courts01 Aug 1977Dismissed
Kerala Public Service Commission Vs Dr. Kesavankutty Nair and Another
High Court Of Kerala · (1977) 08 KL CK 0028
Constitution of India, 1950 — Article 226
High Courts28 Jul 1977
Thomas and Another Vs Krishna Shenoi
High Court Of Kerala · (1977) 07 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 47Specific Relief Act, 1963 — Section 21, 22, 22(2), 28Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts26 Jul 1977Allowed
Vasu and Others Vs State of Kerala
High Court Of Kerala · (1977) 07 KL CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 354, 354(1), 387Penal Code, 1860 (IPC) — Section 109, 143, 147, 148, 149
High Courts22 Jul 1977Dismissed
C.C. Transport Company Vs The State of Kerala
High Court Of Kerala · (1977) 2 ILR (Ker) 418 : (1977) 40 STC 444
Kerala General Sales Tax Act, 1963 — Section 19, 35
High Courts22 Jul 1977
Cheeru and Others Vs Ibrayi
High Court Of Kerala · (1977) 07 KL CK 0007
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 20Kerala Buildings (Lease and Rent Control) Rules, 1959 — Rule 14
High Courts22 Jul 1977
C.C. Transport Company Vs State of Kerala
High Court Of Kerala · (1978) 6 CTR 52
Kerala General Sales Tax Act, 1963 — Section 19, 35
High Courts20 Jul 1977
Sudarsan Trading Co. Ltd. Vs Narayanan Nair
High Court Of Kerala · (1977) 07 KL CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 11(3), 11(4), 18
High Courts20 Jul 1977
Vijayamma Vs State of Kerala and Others
High Court Of Kerala · (1977) 2 ILR (Ker) 521 : (1978) 2 LLJ 323
Constitution of India, 1950 — Article 14, 15, 16, 19, 29Government of India Act, 1935 — Section 298
High Courts19 Jul 1977Dismissed
Kerala Commercial Corporation and Others Vs Additional Collector of Customs and Another
High Court Of Kerala · (1984) 15 ELT 325
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Constitution (Seventy-Seventh Amendment) Act, 1995 — Section 58Constitution of India, 1950 — Article 226, 226(3)
High Courts18 Jul 1977
State of Kerala Vs Rajappan Nair
High Court Of Kerala · (1978) CriLJ 528 : (1977) 2 ILR (Ker) 458
Criminal Procedure Code, 1973 (CrPC) — Section 248
High Courts15 Jul 1977Dismissed
K.R. Saraswathi Amma Vs S. Thankappan Pillay
High Court Of Kerala · AIR 1977 Ker 156
Representation of the People Act, 1951 — Section 82, 86(1)
High Courts14 Jul 1977Dismissed
Salay Mohammed Sait Vs The Corporation of the City of Cochin
High Court Of Kerala · (1977) 07 KL CK 0027
Constitution of India, 1950 — Article 14Essential Supplies (Temporary Powers) Act, 1946 — Section 548
High Courts14 Jul 1977
Dr. K.K. Mohamad Koya Vs P.M. Sayeed
High Court Of Kerala · AIR 1977 Ker 160
General Clauses Act, 1897 — Section 10, 10(1)Kerala Civil Courts Act, 1957 — Section 19Kerala High Court Act, 1958 — Section 8
High Courts14 Jul 1977
Commissioner of Income Tax Vs Pratap Cashew Co. (P.) Ltd.
High Court Of Kerala · (1979) 116 ITR 733
Kerala Industrial Employees Payment of Gratuity Act, 1970 — Section 4
High Courts13 Jul 1977Dismissed
Canara Bank and Others Vs Appellate Authority and Others
High Court Of Kerala · (1978) 48 CompCas 800 : (1977) 35 FLR 260 : (1978) 1 LLJ 324
Constitution of India, 1950 — Article 226Kerala Shops and Commercial Establishment Act, 1960 — Section 3(1)