High Courts10 Mar 1961Allowed
Balakrishna Menon Vs Narayanan Namboodiri and Others
High Court Of Kerala · (1962) KLJ 25
Limitation Act, 1963 — Section 19, 28
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 16 of 19
High Courts09 Mar 1961Dismissed
Anna Vs Ouseph
High Court Of Kerala · (1961) KLJ 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96
High Courts06 Mar 1961
Associated Agency, Kottayam Vs State of Kerala and Another
High Court Of Kerala · (1961) KLJ 1264
Constitution of India, 1950 — Article 286(1), 286(1)(a), 286(2)States Reorganisation Act, 1956 — Section 119
High Courts03 Mar 1961
ANANTHA MALLAN Vs COMMISSIONER OF AGRICULTURAL Income Tax. VELAYUDHAN v. COMMISSIONER OF AGRICULTURAL Income Tax.
High Court Of Kerala · (1963) 47 ITR 93
Constitution of India, 1950 — Article 226
High Courts03 Mar 1961
Mathu Paily Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 652
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 320, 323, 324, 326Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts02 Mar 1961Dismissed
Abdul Majeed Vs Shamsuddin and Others
High Court Of Kerala · (1961) KLJ 328
Representation of the People Act, 1951 — Section 123, 123(1), 123(2), 123(3), 83
High Courts02 Mar 1961Allowed
Thomas Ben Vs Parvathy Ommini Parvathy Ommini Vs Thomas Ben
High Court Of Kerala · AIR 1962 Ker 16
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts02 Mar 1961
Antony Vs Eappen and Others
High Court Of Kerala · (1961) KLJ 346
Limitation Act, 1963 — Section 12
High Courts27 Feb 1961Allowed
Ramaswami and Others Vs State of Kerala
High Court Of Kerala · (1961) KLJ 370
Penal Code, 1860 (IPC) — Section 302, 324
High Courts22 Feb 1961Dismissed
Abdulrahiman Beary Vs Abdulkhadar Beary
High Court Of Kerala · AIR 1962 Ker 56
Limitation Act, 1908 — Article 31
High Courts21 Feb 1961
Food Inspector Vs Parameswaran Chettiar
High Court Of Kerala · (1962) CriLJ 152
Criminal Procedure Code, 1898 (CrPC) — Section 417Prevention of Food Adulteration Act, 1954 — Section 10, 11, 2, 7
High Courts17 Feb 1961
Mary Chacko Vs Ouseph and Others
High Court Of Kerala · (1961) 5 KLJ 577 : (1961) 2 LLJ 368
Payment of Wages Act, 1936 — Section 15, 17, 2, 22, 4
High Courts17 Feb 1961
Haji K.K. Moidu and Others Vs Food Inspector
High Court Of Kerala · (1962) CriLJ 647
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 20, 9States Reorganisation Act, 1956 — Section 116, 119, 2
High Courts17 Feb 1961Dismissed
Kesava Menon Vs Damodara Menon
High Court Of Kerala · (1961) KLJ 274
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts16 Feb 1961Allowed
Dhanalakshmi Vilas Cashew Co. and Others Vs President, Cashew Industries Staff Association and Others
High Court Of Kerala · AIR 1962 Ker 1
Constitution of India, 1950 — Article 133(1), 226
High Courts15 Feb 1961
Skaria Vs Narayanan
High Court Of Kerala · (1962) CriLJ 649
Penal Code, 1860 (IPC) — Section 415, 417, 420
High Courts15 Feb 1961
The District Transport Officer, Alleppey Vs State Transport Appellate Tribunal, Ernakulam and Others
High Court Of Kerala · AIR 1962 Ker 335
Motor Vehicles Act, 1939 — Section 68C, 68D
High Courts14 Feb 1961
Unneeri Vs Commr. of Income Tax, Kerala
High Court Of Kerala · (1961) KLJ 509
Income Tax Act, 1961 — Section 23(3)
High Courts14 Feb 1961
Mohammed Abdul Kader Vs Commissioner of Income Tax
High Court Of Kerala · AIR 1962 Ker 38
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 23(3), 34Opium and Revenue Laws (Extension of Application) Act, 1950 — Section 3