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High Court Of Kerala judgments, 1961

365 judgments · page 19 of 19

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High Courts09 Jan 1961

L.W. RUSSEL Vs COMMISSIONER OF Income Tax, KERALA.

High Court Of Kerala · (1962) 44 ITR 816

Income Tax Act, 1961 — Section 66(1)
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High Courts06 Jan 1961Dismissed

Krishna Bhatta Vs Madhava Bhatta

High Court Of Kerala · AIR 1962 Ker 24

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
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High Courts06 Jan 1961

Kunhammad Makkaru Vs Abdul Rahiman

High Court Of Kerala · (1961) CriLJ 234

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
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High Courts03 Jan 1961

Sankarankutty Menon and Others Vs Deputy Superintendent of Police, Trichur and Others

High Court Of Kerala · AIR 1961 Ker 260 : (1961) CriLJ 484

Criminal Procedure Code, 1898 (CrPC) — Section 132, 197(1)Penal Code, 1860 (IPC) — Section 409, 477A
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High Courts02 Jan 1961

COMMISSIONER OF Income Tax, KERALA Vs TAYABALLI MULLA JEEVAJI KAPASI (DECEASED) AND OTHERS.

High Court Of Kerala · (1962) 45 ITR 304 : (1961) 5 KLJ 284

Income Tax Act, 1961 — Section 22, 23, 3, 34, 4
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