High Courts24 Jan 1961
Kerala State Electricity Board and Others Vs Varghese Thomas and Others
High Court Of Kerala · AIR 1961 Ker 237
Telegraph Act, 1885 — Section 10
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 18 of 19
High Courts20 Jan 1961
COMMISSIONER OF Income Tax Vs KRISHNA WARRIAR.
High Court Of Kerala · (1962) 44 ITR 828
Income Tax Act, 1961 — Section 66(1)
High Courts20 Jan 1961
Jaini Ali Vs Narayana Pillai and Others
High Court Of Kerala · (1961) KLJ 430
Companies Act, 1956 — Section 391Provincial Insolvency Act, 1920 — Section 13(1)(d), 23, 5
High Courts19 Jan 1961Dismissed
Parvathi Pillai and Others Vs Kuttan Pillai
High Court Of Kerala · AIR 1962 Ker 17
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 41 Rule 1, Order 9 Rule 8, Order 9 Rule 9
High Courts19 Jan 1961
COMMISSIONER OF Income Tax, KERALA AND COIMBATORE Vs MALAYALAM PLANTATIONS LTD.
High Court Of Kerala · (1961) 43 ITR 114 : (1961) 5 KLJ 203
Estate Duty Act, 1953 — Section 5, 76, 84
High Courts18 Jan 1961Dismissed
Muhammad Vs Ruckey
High Court Of Kerala · AIR 1962 Ker 63 : (1962) 1 LLJ 339
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts18 Jan 1961Dismissed
Narayanan Potti and Others Vs Krishnan Potti and Others
High Court Of Kerala · (1961) KLJ 465
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts16 Jan 1961Allowed
Iyakku Mathoo Vs Julius Elias Metropolitan Julius Elias Metropolitan Vs Iyakku Mathoo
High Court Of Kerala · AIR 1962 Ker 19
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 6 Rule 14
High Courts16 Jan 1961Dismissed
Kunhirama Kurup Vs Kunhikannan Nair
High Court Of Kerala · (1961) KLJ 450
Stamp Act, 1899 — Section 35, 36, 61
High Courts13 Jan 1961Dismissed
Augustine Vs Kunju
High Court Of Kerala · (1961) KLJ 473
Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(c), 4
High Courts12 Jan 1961
Narayanaru Nampiathiri Vs Govindan Nair
High Court Of Kerala · AIR 1962 Ker 26 : (1961) 5 KLJ 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46C, Order 21 Rule 46I, Order 50 Rule 1, 115
High Courts11 Jan 1961Dismissed
Krishna Pillai Madhavan Pillai and Another Vs P. Sadasivan Pillai and Others
High Court Of Kerala · AIR 1963 Ker 7 : (1963) CriLJ 53
Criminal Procedure Code, 1898 (CrPC) — Section 127, 128, 132, 197
High Courts11 Jan 1961Allowed
Madhavan Nair Vs Ankan and Others
High Court Of Kerala · AIR 1962 Ker 55 : (1961) 5 KLJ 305
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)
High Courts11 Jan 1961Dismissed
Bernardo Steenholf Ultrich Vs Collector of Customs, Cochin
High Court Of Kerala · AIR 1962 Ker 147 : (1960) CriLJ 600
Sea Customs Act, 1878 — Section 167
High Courts11 Jan 1961
State of Kerala Vs Abdulla
High Court Of Kerala · (1961) 01 KL CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 348, 403Penal Code, 1860 (IPC) — Section 380, 461
High Courts11 Jan 1961
Madhavan Chakiyaru Vs Oomen Achambila and Others
High Court Of Kerala · (1961) KLJ 557
High Courts10 Jan 1961Dismissed
In Re: Saw Mills and Industries Ltd., Trichur
High Court Of Kerala · AIR 1962 Ker 148 : (1963) 33 CompCas 817
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts10 Jan 1961Dismissed
Swasti Cashew Industries (Pte) Ltd. Vs State of Kerala
High Court Of Kerala · (1961) KLJ 897
High Courts09 Jan 1961Dismissed
Damodar Kilikar and Others Vs Oosman Abdul Gani and Others
High Court Of Kerala · (1961) KLJ 356
Imports and Exports (Control) Act, 1947 — Section 4
High Courts09 Jan 1961
State of Kerala Vs Mary C. Nidhiri Chacko
High Court Of Kerala · (1961) 2 LLJ 569
Criminal Procedure Code, 1898 (CrPC) — Section 196, 197, 417, 439Industrial Disputes Act, 1947 — Section 29, 34, 39Prevention of Food Adulteration Act, 1954 — Section 20, 6