High Courts12 May 1961
Kolavan Vs Allu Acha Menon
High Court Of Kerala · (1961) KLJ 696
Kerala Civil Courts Act, 1957 — Section 19, 19(2)
COURT ARCHIVE
High Court Of Kerala judgments, 1961
365 judgments · page 14 of 19
High Courts05 May 1961Dismissed
Parukutty Mannadissiar Vs Easwara Chettiar and Another
High Court Of Kerala · (1961) KLJ 956
Transfer of Property Act, 1882 — Section 111(d), 2(c)
High Courts02 May 1961Dismissed
Arumugham Ammal Vs Nayinar Panicker
High Court Of Kerala · AIR 1962 Ker 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 11
High Courts13 Apr 1961
Collector of Central Excise, Madras Vs Abdul Aziz Dawood and Another
High Court Of Kerala · (1961) KLJ 479
Sea Customs Act, 1878 — Section 193(2)
High Courts12 Apr 1961Dismissed
Private Motor Workers Industrial Co-operative Society Vs S.T.A.T. and Others
High Court Of Kerala · (1961) KLJ 669
Constitution of India, 1950 — Article 226
High Courts12 Apr 1961
State of Kerala Vs Raman Nair
High Court Of Kerala · (1961) KLJ 444
General Clauses Act, 1897 — Section 30, 6
High Courts12 Apr 1961Allowed
Harrisons and Crossfield Ltd., Quilon and Others Vs Commissioner, Quilon Municipality and Others
High Court Of Kerala · AIR 1962 Ker 185
Constitution of India, 1950 — Article 276(2)Taxation and Finance Rules — Rule 18, 18(2)
High Courts11 Apr 1961
The Bank of Meenachil Ltd. Vs Chacko Chacko Kalayakkathil and Others
High Court Of Kerala · AIR 1962 Ker 333 : (1962) 32 CompCas 953
Banking Companies Act, 1949 — Section 45H, 45O(2)Companies Act, 1913 — Section 235Companies Act, 1956 — Section 543
High Courts11 Apr 1961
Ramachandra Iyer Vs N.C. Menon
High Court Of Kerala · (1962) CriLJ 642
Penal Code, 1860 (IPC) — Section 500
High Courts11 Apr 1961
John Vs Joseph
High Court Of Kerala · (1962) CriLJ 439
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Apr 1961Dismissed
Thomas John Vs Palai Central Bank Ltd. and Another
High Court Of Kerala · (1961) KLJ 658
Banking Companies Act, 1949 — Section 45B
High Courts10 Apr 1961
AUTO TRANSPORT UNION (PRIVATE) LTD. Vs Income Tax OFFICER, ALWAYE.
High Court Of Kerala · (1962) 45 ITR 103 : (1961) 5 KLJ 690
Income Tax Act, 1922 — Section 45, 46
High Courts05 Apr 1961
S. VEERAIAH REDDIAR Vs COMMISSIONER OF Income Tax, KERALA.
High Court Of Kerala · (1962) 45 ITR 100
Income Tax Act, 1961 — Section 66(1)
High Courts04 Apr 1961Allowed
Raman Vs Ambujakshi Amma
High Court Of Kerala · AIR 1962 Ker 15
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Apr 1961
Mohammed Vs Gheevarghese
High Court Of Kerala · (1961) KLJ 795
Kerala Agrlculturists Debt Relief Act, 1958 — Section 7
High Courts03 Apr 1961Allowed
Katheesakutty Vs Ibrayan
High Court Of Kerala · (1961) KLJ 502
Civil Procedure Code, 1908 (CPC) — Section 132, 132(1)
High Courts03 Apr 1961
Hussain Thangal Vs Ali and Others
High Court Of Kerala · (1961) KLJ 1291
Evidence Act, 1872 — Section 91Kerala Agrarian Relations Act, 1961 — Section 2, 2(18), 2(29), 2(50), 4Transfer of Property Act, 1882 — Section 105, 58, 76(h)
High Courts02 Apr 1961
State of Kerala Vs Raman Nair
High Court Of Kerala · AIR 1962 Ker 78
Criminal Procedure Code, 1898 (CrPC) — Section 242Essential Services Maintenance Ordinance, 1960 — Section 1, 4General Clauses Act, 1897 — Section 6
High Courts30 Mar 1961Allowed
Kathayee Cotton Mills (Pte.) Ltd. Vs Chairman, Municipal Council, Alwaye and Another
High Court Of Kerala · (1961) KLJ 1187
Travancore District Municipalities Act, 1116 — Section 261
High Courts30 Mar 1961Dismissed
Karunakaran Vs Devarakar Das and Another
High Court Of Kerala · (1961) KLJ 655
Contract Act, 1872 — Section 23