High Courts12 Jul 2023
Ashutosh Kumar Goutam @ Bablu Kilo @ Bablu Singh @ Ashutosh Goutam Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0008
Indian Penal Code, 1860 — Section 34, 387Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 163 of 1,511
High Courts12 Jul 2023
Kundan Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0007
Indian Penal Code, 1860 — Section 34, 304B
High Courts11 Jul 2023Disposed Of
Binod Kumar Thapa Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 07 JH CK 0013
Indian Penal Code, 1860 — Section 34,498A
High Courts11 Jul 2023
Durga Murmu And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0012
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9, 13Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Indian Penal Code, 1860 — Section 34, 379, 411
High Courts11 Jul 2023
Meraj Ansari @ Md. Meraj Ansari Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 07 JH CK 0010
Indian Penal Code, 1860 — Section 34, 302, 307, 313, 323, 325, 341, 354, 498ADowry Prohibition Act, 1961 — Section 3, 4Witchcraft Act, 1735 — Section 3, 4
High Courts11 Jul 2023Dismissed
Ritik Kumar Sah @ Ritik Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0009
Indian Penal Code, 1860 — Section 34, 366A
High Courts07 Jul 2023Dismissed
Santosh Kumar @ Satosh Yadav @ Santosh Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0006
Indian Penal Code, 1860 — Section 395, 412
High Courts07 Jul 2023Allowed
Subham Kumar Keshri Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0005
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 376(DA)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12
High Courts07 Jul 2023Allowed
Manoj Paswan @ Kailu Paswan @ Kailu Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0004
Indian Penal Code, 1860 — Section 392
High Courts07 Jul 2023Dismissed
Umesh Hajra Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0003
Indian Penal Code, 1860 — Section 397
High Courts07 Jul 2023Allowed
Jyotish Kumar Rai @ Jyotish Kumar Roy @ Jotish Kumar Roy @ Jotish Roy Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(c), 25
High Courts01 Jul 2023
Ram Bachan Singh And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0001
Indian Forest Act, 1927 — Section 29, 30
High Courts30 Jun 2023Dismissed
Yadunandan Choudhary And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0029
Indian Penal Code, 1860 — Section 90, 120B, 406, 409, 415, 420, 423, 424, 465, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164
High Courts28 Jun 2023Allowed/Disposed Of
Satya Narayan Agarwal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0031
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 406, 420
High Courts28 Jun 2023Allowed/Disposed Of
Jai Kumar Sahu And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0030
Indian Penal Code, 1860 — Section 504
High Courts23 Jun 2023Allowed
Lakshmi Devi Vs Union Of India
Jharkhand High Court · (2023) 06 JH CK 0013
Income Tax Act, 1961 — Section 147, 148
High Courts22 Jun 2023
Workman Of M/S India Firebricks And Insulation Company Ltd Vs Presiding Officer, Industrial Tribunal, Ranchi And Another
Jharkhand High Court · (2023) 06 JH CK 0017
High Courts22 Jun 2023Allowed
Kundan Kumar Sinha @ Kundan Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0016
Jharkhand Excise Act, 1915 — Section 47(a)
High Courts22 Jun 2023Partly Allowed
Umesh Mahato Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0015
Indian Penal Code, 1860 — Section 323, 341probation Of Offenders Act, 1958 — Section 3