High Courts31 Jul 2023
Baidhnath Roy @ Sadhu @ Baidhnath Rai And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0055
Indian Penal Code, 1860 — Section 34, 302, 304
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 161 of 1,511
High Courts31 Jul 2023
Pramod Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0054
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts31 Jul 2023Disposed Of
Gyan Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 07 JH CK 0053
High Courts31 Jul 2023Disposed Of
Dinesh Prasad Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 07 JH CK 0052
High Courts28 Jul 2023Dismissed
Md. Daud Ansari @ Piluwa Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0045
Indian Penal Code, 1860 — Section 201, 302, 376
High Courts28 Jul 2023
Sanatan Gorai Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0044
High Courts28 Jul 2023
Pintu Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0043
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Section Rule 9(i), 13(i)Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Indian Penal Code, 1860 — Section 34, 414, 420
High Courts28 Jul 2023Allowed
Md. Akmal Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 07 JH CK 0042
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Jul 2023
Lila Soren And Others State of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0041
Jharkhand Minor Mineral Concession Mining Rules, 2017 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1) (A), 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jul 2023
Pintu Sharma Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0051
High Courts27 Jul 2023
Budhan Pandit Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 07 JH CK 0050
High Courts27 Jul 2023
Sanchu Nayak @ Jaynath Nayak Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0049
Indian Penal Code, 1860 — Section 323, 376(D)
High Courts27 Jul 2023
Vikash Yadav @Bikash Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0048
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25
High Courts27 Jul 2023
Naresh Chouhan Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0047
High Courts27 Jul 2023
Rahul Gupta Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0046
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 379, 448
High Courts26 Jul 2023
Naveen Anshu @ Navin Anshu Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 07 JH CK 0036
High Courts25 Jul 2023Allowed
Guddu Pandit Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0040
Arms Act, 1959 — Section 25(1a), 25(1b), 26(2), 29, 35
High Courts25 Jul 2023
SK Farid Ali Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0039
Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts25 Jul 2023
Jairam Manjhi @ Jairam Besra Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 342, 379, 427, 435Criminal Law Amendment Act, 1932 — Section 17
High Courts25 Jul 2023
Dilip Munda Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0037
Indian Penal Code, 1860 — Section 34, 353, 420Code Of Criminal Procedure, 1973 — Section 34, 41A, 438(2)