High Courts14 Aug 2023Disposed Of
Naushad Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0031
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 159 of 1,511
High Courts11 Aug 2023Disposed Of
Dhuran Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0036
Indian Penal Code, 1860 — Section 34, 147, 324
High Courts11 Aug 2023Disposed Of
Priya Mishra Vs Ram Binod Jha
Jharkhand High Court · (2023) 08 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 125, 125(2)Hindu Marriage Act, 1955 — Section 2(s), 9, 24Protection Of Women From Domestic Violence Act, 2005 — Section 12, 17, 19, 19(1)(f)
High Courts11 Aug 2023Disposed Of
Rajendra Institute Of Medical Science (RIMS) And Others Vs Ranjan Kumar Singh And Others
Jharkhand High Court · (2023) 08 JH CK 0034
Constitution Of India, 1950 — Article 14, 16(1), 16(2), 16(3), 35(ai), 142
High Courts11 Aug 2023Disposed Of
Rajesh Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0024
Constitution Of India, 1950 — Article 20, 21Information Technology Act, 2000 — Section 66A, 66EIndian Penal Code, 1860 — Section 504
High Courts09 Aug 2023
Basarat Miyan Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0029
Arms Act, 1959 — Section 25(1A), 26(2), 35
High Courts09 Aug 2023
Arbind Oraon Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0028
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts09 Aug 2023
Nakul Lohra Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0027
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323 341, 379, 387, 427, 448, 506
High Courts09 Aug 2023
Samresh Kumar Deo @ Samresh Kumar Dev And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0025
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 332, 333, 337, 341, 393, 427, 448, 506Arms Act, 1959 — Section 27
High Courts08 Aug 2023Allowed
Nagina Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0030
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts08 Aug 2023Disposed Of
Annu Priya Kumari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0020
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302, 363, 366(A)Code Of Criminal Procedure, 1973 — Section 41A
High Courts08 Aug 2023Allowed/Disposed Of
Achyuta Samanta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0019
High Courts08 Aug 2023Allowed
Dilip Kumar Verma Vs Employer
Jharkhand High Court · (2023) 08 JH CK 0018
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts08 Aug 2023Allowed
Atibir Industries Company Limited Vs Central Coalfields Limited And Others
Jharkhand High Court · (2023) 08 JH CK 0017
Constitution Of India, 1950 — Article 14, 21Code Of Civil Procedure, 1908 — Order 47 Rule 1Indian Contract Act, 1872 — Section 73, 74, 75
High Courts08 Aug 2023Disposed Of
Bharat Arogya & Gyan Mandir Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0016
High Courts07 Aug 2023Dismissed
Vijay Kumar Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0023
High Courts07 Aug 2023Allowed/Disposed Of
Surendra Mahto Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0022
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Aug 2023Allowed
Umesh Goswami Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0021
High Courts04 Aug 2023Allowed/Disposed Of
Ashok Kumar Choudhary Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 08 JH CK 0003
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section .300
High Courts04 Aug 2023Allowed
Food Corporation Of India Vs Kumar Madan Mohan
Jharkhand High Court · (2023) 08 JH CK 0002
Industrial Disputes Act, 1947 — Section 2(s), 10, 31(1), 33, 33A, 33(1), 33(2), 33(2)(b)