High Courts23 Aug 2023Dismissed
Shivaji Kumar Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0055
Indian Forest Act, 1927 — Section 41, 42, 52Indian Penal Code, 1860 — Section 379, 411, 413, 414
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 158 of 1,511
High Courts23 Aug 2023Dismissed
Bimlendu Kumar Rai Vs State Of Jharkhand Through A.C.B
Jharkhand High Court · (2023) 08 JH CK 0054
High Courts22 Aug 2023Allowed/Disposed Of
M/S A.M.Enterprises And Another Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 08 JH CK 0063
Indian Penal Code, 1860 — Section 248B, 271(C), 276B, 276CC, 278B, 279(1)
High Courts22 Aug 2023Allowed
Saurabh Pandey Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0062
Constitution Of India, 1950 — Article 20(2)Indian Penal Code, 1860 — Section 193, 199, 200, 419, 420, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 300
High Courts22 Aug 2023Allowed/Disposed Of
Prakash Kumar Agarwal @ Prakash Kumar Agrawal Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0061
Jharkhand Mineral (Prevention Of Illegal Mining, Transportation And Storate) Rules, 2017 — Rule 7, 8(3), 13
High Courts22 Aug 2023Allowed
Bharat Mahto Vs Mahesh Jaiswal And Others
Jharkhand High Court · (2023) 08 JH CK 0060
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 38, 47
High Courts22 Aug 2023Disposed Of
Employers Vs Workman Sri Laxman Gope
Jharkhand High Court · (2023) 08 JH CK 0059
Constitution Of India, 1950 — Article 226., 227Industrial Disputes Act, 1947 — Section 10(2A)(1), 11A, 17BIndian Penal Code, 1860 — Section 34, 307, 323, 341, 353
High Courts22 Aug 2023Dismissed
Workmen Vs Employers In Relation To Management Of Burragarh Colliery And Others
Jharkhand High Court · (2023) 08 JH CK 0058
Constitution Of India, 1950 — Article 226
High Courts21 Aug 2023Dismissed
Siraj Ansari @ Shiraj Ansari Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0046
Indian Penal Code, 1860 — Section 120B, 201, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts21 Aug 2023
Kamlesh Ghashi @ Kamlesh Nayak @ Kamlesh Ghanshi Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0045
Arms Act, 1959 — Section 25(1A), 26Contract Labour (Regulation And Abolition) Act, 1970 — Section 17
High Courts21 Aug 2023Allowed
Tanveer Ansari @ Sonu Ansari @ Sonu Tanveer Ansari Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0044
Indian Penal Code, 1860 — Section 34, 414Prevention Of Cruelty To Animals Act, 1960 — Section 11Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12
High Courts21 Aug 2023Allowed
Suraj Lohar @ Laden Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0043
Arms Act, 1959 — Section (25(1B)(a), 26, 35
High Courts21 Aug 2023Allowed
Anikant Pyarelal Ohdar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0042
High Courts18 Aug 2023Allowed
State Of Jharkhand And Others Vs Saryudhar Yadav And Others
Jharkhand High Court · (2023) 08 JH CK 0038
Indian Penal Code, 1860 — Section 34, 120(A)(2), 120B, 302Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3
High Courts18 Aug 2023Allowed
Suman Kumari And Others Vs Sanjay Kumar
Jharkhand High Court · (2023) 08 JH CK 0037
Constitution Of India, 1950 — Article 235High Court Of Jharkhand Rules, 2001 — Rule 395, 396Code Of Civil Procedure, 1908 — Order 41 Rule 23
High Courts17 Aug 2023Allowed
Vishal Anand @ Vishal Anand Sahu @ Visal Anand Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0040
Indian Penal Code, 1860 — Section 34, 302, 307, 353Arms Act, 1959 — Section 25(1A), 27, 35Contract Labour (Regulation And Abolition) Act, 1970 — Section 17, 21, 22
High Courts17 Aug 2023Partly Allowed
Anand Sona Pawaria Vs Surudhani Soren
Jharkhand High Court · (2023) 08 JH CK 0039
Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 106
High Courts16 Aug 2023Allowed
Samresh Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 354(A), 504Information Technology Act, 2000 — Section 67(A)
High Courts14 Aug 2023Allowed/Disposed Of
Gopal Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0033
High Courts14 Aug 2023Disposed Of
Mohd. Raza Khan Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0032
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Indian Penal Code, 1860 — Section 34, 120, 411, 420