High Courts14 Sept 2023Allowed/Disposed Of
Sachchidanand Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0030
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 353, 504, 506
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 156 of 1,511
High Courts14 Sept 2023Allowed
Deepali Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0029
Chota Nagpur Tenancy Act,1908 — Section 71, 71A, 74(A), 216
High Courts13 Sept 2023Disposed Of
Nirupam Paul Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0026
High Courts13 Sept 2023
Monu Pandey @ Abhay Pandey @ Abhay Kr. Pandey Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0025
Indian Penal Code, 1860 — Section 366, 376
High Courts11 Sept 2023Dismissed
Upendra Nath Verma Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0024
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471
High Courts11 Sept 2023Allowed/Disposed Of
Rabindra Singh Rathee Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0023
Indian Forest Act, 1927 — Section 30, 32, 33
High Courts11 Sept 2023Disposed Of
Kaushlendra Kumar Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0022
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts11 Sept 2023Allowed/Disposed Of
M/s Shine Pharmaceuticals Ltd And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0021
Drugs And Cosmetics Act, 1940 — Section 27(d)Code Of Criminal Procedure, 1973 — Section 468, 473
High Courts11 Sept 2023Disposed Of
State Project Director And Others Vs M/s National Printers And Others
Jharkhand High Court · (2023) 09 JH CK 0020
Constitution Of India, 1950 — Article 226Micro Small And Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24Arbitration And Conciliation Act, 1996 — Section 2(d), 2(n), 7(1), 16, 31(6), 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts08 Sept 2023Allowed
Sanjeev Kumar Sinha Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0019
Indian Penal Code, 1860 — Section 120B, 193, 196, 420, 467, 468, 469, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Sept 2023
Rahul Ram And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0014
Indian Penal Code, 1860 — Section 394
High Courts08 Sept 2023
Vinita Devi Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0013
Indian Penal Code, 1860 — Section 34, 306, 323, 341, 500, 504
High Courts08 Sept 2023
Rakesh Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0012
Indian Penal Code, 1860 — Section 392
High Courts08 Sept 2023Allowed
Bablu Singh @ Babloo Kr. Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0011
Arms Act, 1959 — Section 25(1B)(a), 26(3), 35
High Courts06 Sept 2023Disposed Of
Md. Noushad Khan @ Noushad Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 451Jharkhand Bovine Animal Prohibition Of Slaughtering Act, 2005 — Section 4(A), 4(B), 12(1), 12(2), 12(3)
High Courts06 Sept 2023
Baijnath Sao Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0015
High Courts05 Sept 2023Dismissed
Sitaram Rana Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0018
High Courts05 Sept 2023
Tata Steel Limited Vs Their Concerned Workman, Rishishwar Sharma
Jharkhand High Court · (2023) 09 JH CK 0017
Limitation Act, 1963 — Section 5Industrial Disputes Act, 1947 — Section 25F
High Courts04 Sept 2023
Anand Kumar Pate Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 494, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Sept 2023
Rakibul Seikh @ Rakibul Sk And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0008
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)