High Courts19 Sept 2023
Ranjeet Mehara @ Ranjit Mehra Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0051
Indian Penal Code, 1860 — Section 323, 341, 379, 427Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 155 of 1,511
High Courts19 Sept 2023
Abhishek Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0050
Indian Penal Code, 1860 — Section 34, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 438(2)
High Courts19 Sept 2023
Gulam Rabbani @ Gualm Rabbani Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0049
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 39, 438(2)
High Courts19 Sept 2023Dismissed
Md. Sagir Alam Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0048
Indian Penal Code, 1860 — Section 408, 420, 467, 468, 471
High Courts18 Sept 2023
Md. Nasir And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 414Prevention Of Cruelty To Animals Act, 1960 — Section 11(d)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12, 13
High Courts18 Sept 2023
Deepak Rajak Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0043
Indian Penal Code, 1860 — Section 34, 323, 341, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Kishor Prasad Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0042
Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Jharkhand Minerals (Prevention Of Illegal. Mining, Transportation And Storage) Rules, 2017 — Rule 13Indian Penal Code, 1860 — Section 34, 379, 411
High Courts18 Sept 2023
Sonaram Murmu Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0041
Indian Penal Code, 1860 — Section 34, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Jagdev Singh @ Jagdeo Singh And Others Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0040
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Mohammad Anwar Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0039
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Surjan Hembram Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0038
Indian Penal Code, 1860 — Section 34, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Md. Ishtiaque Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0037
Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2023
Awadh Kishor Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0036
Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Jharkhand Minerals (Prevention Of Illegal. Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9, 13Indian Penal Code, 1860 — Section 34, 379, 411
High Courts18 Sept 2023Disposed Of
Chander Toppo Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0035
High Courts18 Sept 2023Allowed
Vishnudhari Ravidas @ Das And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0034
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 420, 467, 468, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3
High Courts15 Sept 2023Disposed Of
Vimad Kumar And Others Vs State Of Jharkhand, Through Chief Secretary And Others
Jharkhand High Court · (2023) 09 JH CK 0033
High Courts15 Sept 2023Disposed Of
Pooja Giri Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0028
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts15 Sept 2023Dismissed
Jyoti Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0027
Jharkhand Panchayat Raj Act, 2001 — Section 110, 151, 153
High Courts14 Sept 2023Dismissed
Anish Agarwal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0032
Indian Penal Code, 1860 — Section 120B, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Sept 2023Allowed/Disposed Of
Ramchandra Rungta Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0031
Environment (Protection) Act, 1986 — Section 15, 16, 141