High Courts04 Sept 2023
Dileshwar Prasad Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0007
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 157 of 1,511
High Courts04 Sept 2023
Sanjay Mirdha Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0006
Indian Forest Act, 1927 — Section 33, 63Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Ravi Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0005
Indian Penal Code, 1860 — Section 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Sept 2023
Aayush Rawat Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0004
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 323, 341, 377, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Sept 2023
Basir Ansari @ Wasir Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0003
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 325, 341, 342, 452, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Sept 2023
Court On Its Own Motion Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0009
Indian Penal Code, 1860 — Section 307
High Courts01 Sept 2023Dismissed
Sanoj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0002
Code Of Criminal Procedure, 1973 — Section 293, 311
High Courts01 Sept 2023Allowed
Ashok Kumar Vs Birendra Kumar Singh And Others
Jharkhand High Court · (2023) 09 JH CK 0001
Indian Penal Code, 1860 — Section 166
High Courts31 Aug 2023Allowed/Disposed Of
Ram Prakash Meena And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0065
Indian Penal Code, 1860 — Section 323, 426, 448, 504, 506Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 5Code Of Criminal Procedure, 1973 — Section 197, 197(1)
High Courts31 Aug 2023Dismissed
Bishnu Lohra Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0064
Land Acquisition Act, 1894 — Section 16, 17(1)
High Courts30 Aug 2023Allowed
Abhishek Kumar Paul @ Abhishek Kumar Pal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0066
Indian Penal Code, 1860 — Section 90, 375, 376, 420, 506Code Of Criminal Procedure, 1973 — Section 164, 239, 397, 397(2), 482
High Courts25 Aug 2023
Rabi Sahu Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0051
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341
High Courts25 Aug 2023
Vivek Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0050
Indian Penal Code, 1860 — Section 34, 328, 420, 414, 467, 468
High Courts25 Aug 2023
Santosh Kumar @ Bhola @ Santosh Kuma Ram Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0049
Indian Penal Code, 1860 — Section 34, 399, 402, 414, 420Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts25 Aug 2023
Chutan Ganjhu @ Anil Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18, 20, 22, 25, 25(a), 27(a), 29, 30
High Courts25 Aug 2023
Shamsher Alam @ Md. Shamsher Alam Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0047
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 353, 385, 447, 506
High Courts24 Aug 2023Allowed/Disposed Of
Satyadeo Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0053
Indian Penal Code, 1860 — Section 323, 379, 498ADowry Prohibition Act, 1961 — Section 4
High Courts24 Aug 2023Allowed/Disposed Of
R.S. Sodhi And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0052
Prevention Of Food Adulteration Rules, 1955 — Rule 12, 17Prevention Of Food Adulteration Act, 1954 — Section 10(4), 16(a), 17, 17(1), 17(2)
High Courts23 Aug 2023Allowed/Disposed Of
Pralay Pal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0057
Income Tax Act, 1961 — Section 139(8), 143(3), 154, 254, 271(1)(a), 271(1)(c), 276C, 276C(1), 276CC, 279(1)Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts23 Aug 2023Dismissed
Rambriksh Prasad Kishri @ Rambriksh Prasad Keshri Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0056
Code Of Criminal Procedure, 1973 — Section 154, 482Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504