COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 154 of 1,511

High Courts20 Sept 2023Dismissed

Meena Srivastava Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 09 JH CK 0058

Constitution Of India, 1950 — Article 226Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(1)(e), 13(2), 16, 7, 18, 18ACode Of Criminal Procedure, 1973 — Section 102, 102(1)
High Courts19 Sept 2023

Vikash Kumar And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0052

Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Jharkhand Minerals (Prevention Of Illegal. Mining, Transportation And Storage) Rules, 2017 — Rule 13Indian Penal Code, 1860 — Section 379, 411