COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 153 of 1,511

High Courts06 Oct 2023Allowed

Aynul Hasda @ Ainul Hansda And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 10 JH CK 0008

Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Code Of Criminal Procedure, 1973 — Section 41A, 438(2)

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High Courts06 Oct 2023

Rahul Kumar Vs State Of Jharkhand

Jharkhand High Court · (2023) 10 JH CK 0007

Indian Penal Code, 1860 — Section 34, 272, 273, 278, 290, 414, 420 Code Of Criminal Procedure, 1973 — Section 82, 83, 438(2)Jharkhand Excise Act, 1915 — Section 47(a)

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High Courts06 Oct 2023

Kripa Shankar Vs Rajeev Sarkar And Others

Jharkhand High Court · (2023) 10 JH CK 0006

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High Courts06 Oct 2023Allowed

National Insurance Company Ltd Vs Bina Devi And Others

Jharkhand High Court · (2023) 10 JH CK 0005

Motor Vehicles Act, 1988 — Section 166

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High Courts05 Oct 2023Allowed

Mukesh Ranjan Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 10 JH CK 0011

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High Courts05 Oct 2023Allowed

Lukhin Hembrom @ Bhara Hembrom Vs State Of Jharkhand

Jharkhand High Court · (2023) 10 JH CK 0010

Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4, 6

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High Courts04 Oct 2023

Md. Mustakim @ Bablu Vs State Of Jharkhand

Jharkhand High Court · (2023) 10 JH CK 0002

Indian Penal Code, 1860 — Section 120B, 399, 402, 420, 467, 468, 472, 473Arms Act, 1959 — Section 25(1B), 26, 35

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High Courts04 Oct 2023

Raj Kumar Vs State Of Jharkhand

Jharkhand High Court · (2023) 10 JH CK 0001

Arms Act, 1959 — Section 25(1B), 26, 35Indian Penal Code, 1860 — Section 120B, 399, 402, 420, 467, 468, 472, 473

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High Courts03 Oct 2023Dismissed

Soni Sao @ Soni Saw And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 10 JH CK 0004

Indian Penal Code, 1860 — Section 34, 419, 420, 406, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3)

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High Courts03 Oct 2023Allowed/Disposed Of

M/s. Telco Club Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 10 JH CK 0003

Employees' Provident Fund Scheme, 1952 — Section 7A, 14, 14(B), 14(2), 35, 42, 43Bihar Shops And Establishment Act, 1953 — Section 26(2)

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High Courts29 Sept 2023

Raghunandan Prasad Yadav Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0080

Jharkhand Minor Mineral Concession Rules,. 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Indian Penal Code, 1860 — Section 379

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High Courts27 Sept 2023

Dr. Vikas Kumar Singh Deo Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 09 JH CK 0081

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High Courts27 Sept 2023

Rajesh Kumar Sah Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0076

Jharkhand Minerals (Prevention Of. Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9, 13Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Indian Penal Code, 1860 — Section 414

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High Courts27 Sept 2023

Tajmuddin Khan @ Khaw And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0075

Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 427, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts27 Sept 2023

Shubham Kumar Jha @ Shubham Jha @ Chhotu Pandey @ Chhotu Pandit @ Shhotu Jha Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0074

Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts27 Sept 2023

Dhananjay Rai Vs State Of Jharkhand

Jharkhand High Court · (2023) 09 JH CK 0073

Jharkhand Excise Act, 1915 — Section 47(a), 47(b), 47(c), 47(e), 55

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High Courts27 Sept 2023

Raj Kumar @ Raj Kumar Singh @ Rajkumar Singh Vs State Of Jharkhand & Anr

Jharkhand High Court · (2023) 09 JH CK 0072

Indian Penal Code, 1860 — Section 34, 344, 354, 406, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts27 Sept 2023