High Courts03 Aug 2023
Ram Sunder Choudhary @ Sunder Choudhary And Others Vs Ramdeo Choudhary
Jharkhand High Court · (2023) 08 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 160 of 1,511
High Courts03 Aug 2023Dismissed
Pitambar Bhagat And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 41ARegistration Act, 1908 — Section 47
High Courts03 Aug 2023
Urmila Devi, Widow Of Late Badri Narayan Prasad Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0006
High Courts03 Aug 2023Disposed Of
Lalita Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0005
High Courts03 Aug 2023Allowed/Disposed Of
Gopal Ram Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 08 JH CK 0004
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts02 Aug 2023
Sunil Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0015
Indian Penal Code, 1860 — Section 34, 406, 420
High Courts02 Aug 2023Allowed
Firoz Alam @ Firoz Ahmad And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0014
Indian Penal Code, 1860 — Section 386Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2023Allowed
Vikas Khetwat Vs Union Of India Through CBI
Jharkhand High Court · (2023) 08 JH CK 0013
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2023Allowed
Chandan Lal Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0012
Mines And Minerals (Development And Regulation) Act, 1957 — Section 22Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts02 Aug 2023Disposed Of
Yogesh Kumar Mahato Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 08 JH CK 0011
High Courts02 Aug 2023
National Highways Authority Of India Vs State Of Jharkhand & Ors
Jharkhand High Court · (2023) 08 JH CK 0010
High Courts02 Aug 2023Allowed/Disposed Of
Md. Abul Kalam @ Md. Abdul Kalam And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0001
High Courts01 Aug 2023Allowed
Manoj Kumar Singh @ Guddu Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 08 JH CK 0009
High Courts31 Jul 2023Dismissed
Sanjay Lohra Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0062
Indian Penal Code, 1860 — Section 366AProtection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts31 Jul 2023
Bhuwan Ravidas @ Ramesh Ravidas Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0061
Indian Penal Code, 1860 — Section 363, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts31 Jul 2023Dismissed
Shiva Ruhidas @ Shiva Ruhidey And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0060
Indian Penal Code, 1860 — Section 34, 376, 511Code Of Criminal Procedure, 1973 — Section 164
High Courts31 Jul 2023Dismissed
Kolay Sundi @ Selai Sundi Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0059
Indian Penal Code, 1860 — Section 302
High Courts31 Jul 2023
Anuj Kumar Yadav @ Guddu Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0058
Contract Labour (Regulation And Abolition) Act, 1970 — Section 17Indian Penal Code, 1860 — Section 147, 148, 149, 342, 385, 387
High Courts31 Jul 2023
Suniti Baskey Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0057
Indian Penal Code, 1860 — Section 34, 201, 302Prevention Of Witch Craft Act, 2001 — Section 3, 4
High Courts31 Jul 2023Dismissed
Johan Dong @ Johan Dang And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 07 JH CK 0056
Indian Penal Code, 1860 — Section 376(AB), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8