High Courts21 Jun 2023
Arun Uraon And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0028
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 164 of 1,511
High Courts19 Jun 2023Disposed Of
Neel Kamal Bauri Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0026
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts19 Jun 2023
Shiv Ratan Sahu Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0024
Indian Penal Code, 1860 — Section 120B, 379, 406, 420Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
High Courts19 Jun 2023
Badal Kumar Bauri @ Badal Bauri Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0023
Indian Penal Code, 1860 — Section 366A, 376, 420Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023
Sheikh Raj @ Shaik Raj Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0022
Indian Penal Code, 1860 — Section 323, 376, 379, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023
Jitendra Rajak @ Jitendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0021
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts19 Jun 2023Dismissed
Shivendra Nath Verma Vs Union Of India
Jharkhand High Court · (2023) 06 JH CK 0020
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 11, 13, 13(1)(d), 13(2), 15, 17A, 19, 19(1), 19(3)
High Courts19 Jun 2023Disposed Of
Abid Ali And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0019
Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Jun 2023Allowed
Raju Ram Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0018
Indian Penal Code, 1860 — Section 279, 304ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(C)
High Courts16 Jun 2023
Mohar @ Manohar Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0012
Indian Penal Code, 1860 — Section 34, 120B, 385, 387, 420, 471Criminal Law Amendment Act, 1932 — Section 17
High Courts16 Jun 2023
Lakhi Kant Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0011
Protection Of Children From Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376AB
High Courts16 Jun 2023
Dhrub Kumar Gupta @ Dhuruv Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22
High Courts16 Jun 2023
Nitish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0008
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts14 Jun 2023Allowed/Disposed Of
Dr. Shakuntala Kumar @ Shakuntala Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0003
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 304, 304ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts13 Jun 2023Disposed Of
Ajay Kumar Vs Jharkhand State Mineral Development Corporation Limited And Others
Jharkhand High Court · (2023) 06 JH CK 0007
High Courts13 Jun 2023Allowed/Disposed Of
Shailendra Prasad Barnwal Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0006
Contempt Of Court Act, 1971 — Section 15(2)
High Courts13 Jun 2023Allowed/Disposed Of
Debashish Chatterjee @ Devashish Chatterjee Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 06 JH CK 0005
Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Jun 2023Allowed/Disposed Of
Amit Sao @ Amit Shaw Vs State Of Jharkhand
Jharkhand High Court · (2023) 06 JH CK 0004
High Court Of Jharkhand Rules, 2001 — Rule 35(1)(f), 36(ii), 152Code Of Criminal Procedure, 1973 — Section 2(wa), 372, 378(3), 378(4)
High Courts12 Jun 2023Dismissed
Principal Commissioner Of Income Tax Vs Heavy Engineering Corporation Limited
Jharkhand High Court · (2023) 06 JH CK 0001
Income Tax Act, 1961 — Section 10(5), 37, 40(a), 43B(f), 143(1), 143(3)