COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 165 of 1,511

High Courts12 May 2023Allowed

Gouri Shankar Sah And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0029

Indian Penal Code, 1860 — Section 109, 120B, 420, 424, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 239

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High Courts11 May 2023Disposed Of

M/s A.B. Singh Vs Central Coalfields Limited

Jharkhand High Court · (2023) 05 JH CK 0031

Arbitration And Conciliation Act, 1996 — Section 4, 11(6), 14(1), 14(1)(a), 14(2), 15, 15(2), 16, 16(2), 34, 34(2)

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High Courts11 May 2023Disposed Of

Akshyay Ghosh And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0030

Indian Penal Code, 1860 — Section 34, 307, 387Code Of Criminal Procedure, 1973 — Section 162

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High Courts10 May 2023Dismissed

Sahdeo Sahu And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0033

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 304BEvidence Act, 1872 — Section 113A, 113, 113B

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High Courts10 May 2023Allowed

Kali Charan Mahato @ Kalia Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0032

Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302, 307

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High Courts08 May 2023Allowed

Santosh Kumar @ Arjun Vs Union Of India Through CBI

Jharkhand High Court · (2023) 05 JH CK 0028

Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts08 May 2023Dismissed

Khushboo Kumari @ Khusbhu Kumari Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 05 JH CK 0027

Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 498ACode Of Criminal Procedure, 1973 — Section 317, 407

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High Courts08 May 2023Allowed/Disposed Of

Rama Shankar Singh @ R.S. Singh And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 05 JH CK 0026

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 161, 165, 323, 341, 354, 379, 406, 420, 427, 452

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High Courts08 May 2023Dismissed

Md. Aslam @ Pappu Vs Union Of India Through C.B.I.

Jharkhand High Court · (2023) 05 JH CK 0025

Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts08 May 2023Allowed/Disposed Of

Manoranjan Prasad Sinha Vs Union Of India And Others

Jharkhand High Court · (2023) 05 JH CK 0024

Constitution Of India, 1950 — Article 21, 301(1), 338, 338(5), 338(8)Code Of Criminal Procedure, 1973 — Section 41, 173(8), 190

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High Courts08 May 2023

Raj Ballabh Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 05 JH CK 0023

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High Courts08 May 2023Dismissed

Manasa Chandra Mahanta Vs Union Of India And Others

Jharkhand High Court · (2023) 05 JH CK 0022

Constitution Of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 5Persons With Disabilities (Equal Opportunities Protection Of Rights And Full Participation) Act, 1995 — Section 2(i), 2(p), 2(t), 33

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High Courts08 May 2023Disposed Of

Faiyazuddin Ansari Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 05 JH CK 0021

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High Courts08 May 2023Allowed/Disposed Of

Munna Khan And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 05 JH CK 0020

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High Courts08 May 2023Dismissed

Leelanand Jha Vs State Of Jharkhand Through S.P., A.C.B.

Jharkhand High Court · (2023) 05 JH CK 0019

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High Courts05 May 2023

Arup Chatterjee Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0018

Indian Penal Code, 1860 — Section 406, 409, 420

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High Courts04 May 2023Dismissed

Basant Kumar Vishwakarma And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0008

Indian Penal Code, 1860 — Section 120(B), 415, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 6Code Of Criminal Procedure, 1973 — Section 482

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High Courts03 May 2023

Kamlesh Ghashi @ Kamlesh Nayak Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0014

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High Courts03 May 2023Allowed/Disposed Of

Lalu Mishra @ Lallu Mishra Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0013

Indian Forest Act, 1927 — Section 29, 30, 30(b), 33, 63, 66A

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High Courts03 May 2023Allowed/Disposed Of

Sudarshan Kumar Varutha @ Sudarshan Kumar Barutha Vs State Of Jharkhand

Jharkhand High Court · (2023) 05 JH CK 0012

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