High Courts19 Apr 2023Disposed Of
Muneshwar Sahu Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0039
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 167 of 1,511
High Courts19 Apr 2023
Chola Mandalam M.S. General Insurance Co. Ltd Vs Kumar Abhishek And Others
Jharkhand High Court · (2023) 04 JH CK 0038
High Courts18 Apr 2023
Md. Raja Alam Vs State Of Jharkhand
Jharkhand High Court · (2023) 04 JH CK 0035
Indian Penal Code, 1860 — Section 395
High Courts18 Apr 2023Disposed Of
Sai Vihar Construction Pvt. Ltd Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0034
High Courts17 Apr 2023Dismissed
State Of Jharkhand Vs M/s P. K. Ramaiah & Co And Others
Jharkhand High Court · (2023) 04 JH CK 0036
High Courts12 Apr 2023Allowed/Disposed Of
Lakshmi Narayan Singh Suman Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0024
Indian Penal Code, 1860 — Section 498A
High Courts11 Apr 2023Allowed/Disposed Of
Father Ignace Topno Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0025
Indian Penal Code, 1860 — Section 120B, 108A, 153A, 153B, 155(3), 195, 295A, 505, 505(1), 505(2), 505(3), 506Code Of Criminal Procedure, 1973 — Section 196, 202
High Courts10 Apr 2023Dismissed
Babban Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0032
High Courts10 Apr 2023Disposed Of
Kamlawati Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0030
High Courts10 Apr 2023Dismissed
Mitlal Mandal Vs Balgovind Mandal And Others
Jharkhand High Court · (2023) 04 JH CK 0028
Jharkhand Panchayat Raj Act, 2001 — Section 155
High Courts10 Apr 2023Dismissed
Deep Sahakari Ghrih Nirman Samittee Simit Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0027
High Courts10 Apr 2023Dismissed
Gadadhar Nath Pathak Vs Chancellor, Ranchi University, Ranchi And Others
Jharkhand High Court · (2023) 04 JH CK 0026
Code Of Civil Procedure, 1908 — Order 22 Rule 9Limitation Act, 1963 — Section 5, 14
High Courts10 Apr 2023Disposed Of
Birsingh Munda And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 04 JH CK 0021
Indian Penal Code, 1860 — Section 147, 148, 149, 302Criminal Law Amendment Act, 1932 — Section 17Code Of Criminal Procedure, 1973 — Section 190(1)(a), 190(1)(b), 200, 202
High Courts10 Apr 2023Allowed/Disposed Of
General Manager (Mines) And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0020
Environment (Protection) Act, 1986 — Section 15, 16, 19Code Of Criminal Procedure, 1973 — Section 362Negotiable Instruments Act, 1881 — Section 141
High Courts10 Apr 2023Allowed/Disposed Of
Subuir Ghosh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0019
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10(1), 23, 24, 25Indian Penal Code, 1860 — Section 406Negotiable Instruments Act, 1881 — Section 138, 141
High Courts10 Apr 2023Dismissed
Babita Kacchap Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0018
Indian Penal Code, 1860 — Section 120(B), 147, 148, 149, 323, 327, 341, 353, 504, 506
High Courts10 Apr 2023Dismissed
Nazam Ansar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 145
High Courts10 Apr 2023Dismissed
Niraj Jain Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0016
Indian Penal Code, 1860 — Section 379, 448, 461Code Of Criminal Procedure, 1973 — Section 216
High Courts06 Apr 2023Dismissed
Ravindra Pal Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 04 JH CK 0010
Factories Act, 1948 — Section 55(A)(2), 92, 106
High Courts06 Apr 2023Disposed Of
Primemetals Technologies India Private Limited Vs Jharkhand Authority And Others
Jharkhand High Court · (2023) 04 JH CK 0009
Central Goods And Services Tax Act, 2017 — Section 97(1)