High Courts23 Mar 2023
Bikram Das @ Bikram Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2023) 03 JH CK 0020
Indian Penal Code, 1860 — Section 34, 120B, 341, 385, 387, 506Arms Act, 1959 — Section 25(1B)a, 27
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 169 of 1,511
High Courts23 Mar 2023Dismissed
Arun Kumar Singh Vs Union Of India Through C.B.I
Jharkhand High Court · (2023) 03 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 227, 239Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts22 Mar 2023
Sukhnath Oraon Vs Chandmani Kumari
Jharkhand High Court · (2023) 03 JH CK 0028
Legal Services Authority Act, 1987 — Section 12(c)
High Courts22 Mar 2023
Rina Devi Vs Anurag Pratik
Jharkhand High Court · (2023) 03 JH CK 0027
Family Courts Act, 1984 — Section 19(3)Hindu Marriage Act, 1955 — Section 28(4)
High Courts21 Mar 2023Allowed
Anindita Traders And Investments Limited And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0017
High Courts21 Mar 2023Allowed
Bindeshwari Bhogta @ Binda Yadav @ Binda Prasad Yadav And Others Vs Sahdeo Prasad Yadav And Others
Jharkhand High Court · (2023) 03 JH CK 0016
Motor Vehicles Act, 1988 — Section 173
High Courts17 Mar 2023Allowed
M/S Mideast Integrated Steels Ltd. (MESCO Steel Ltd.) And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0015
Indian Penal Code, 1860 — Section 11, 120B, 405, 406, 420Sales Of Goods Act, 1930 — Section 20, 24
High Courts17 Mar 2023Allowed
Prakash Chandra Mohanti @ Prakash Chandra Mohanty Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 504, 506
High Courts16 Mar 2023Dismissed
M/s Santosh Construction Vs Union Of India
Jharkhand High Court · (2023) 03 JH CK 0006
National Investigation Agency Act, 2008 — Section 6(5), 8, 21Indian Penal Code, 1860 — Section 147, 148, 149, 302, 353, 379, 453Arms Act, 1959 — Section 27
High Courts15 Mar 2023Dismissed
Sagar Mandal Vs State Of Jharkhand
Jharkhand High Court · (2023) 03 JH CK 0013
Indian Penal Code, 1860 — Section 323, 341, 427Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Mar 2023Allowed/Disposed Of
Krishna Nandan Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0012
Indian Penal Code, 1860 — Section 415, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Mar 2023Dismissed
Miraj Danish @ Md. Miraj Danish And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0011
Indian Penal Code, 1860 — Section 34, 323, 341
High Courts15 Mar 2023Dismissed
Dilip Bang @ Dilip Bag Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 205, 482
High Courts15 Mar 2023Dismissed
Bihar State Electronics Development Corporation Limited Vs Union Of India And Others
Jharkhand High Court · (2023) 03 JH CK 0009
High Courts15 Mar 2023Dismissed
Asha Devi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0008
Reservation Rules, 1991 — Rule 4(3)Limitation Act, 1963 — Section 5
High Courts14 Mar 2023Allowed/Disposed Of
Umesh Choudhary And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 03 JH CK 0005
Indian Forest Act, 1927 — Section 33Forest (Conservation) Act, 1980 — Section 2Indian Penal Code, 1860 — Section 192, 199, 406
High Courts14 Mar 2023Dismissed
Amal Patra Vs State Of Jharkhand
Jharkhand High Court · (2023) 03 JH CK 0004
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 472Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 6
High Courts03 Mar 2023Disposed Of
M/S National Printers, Proprietor Apex Products Private Limited Vs Principal Secretary And Others
Jharkhand High Court · (2023) 03 JH CK 0001
Constitution Of India, 1950 — Article 12, 226Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993 — Section 4, 5
High Courts02 Mar 2023Disposed Of
Kanhai Bind Vs Union Of India
Jharkhand High Court · (2023) 03 JH CK 0003
Railway Passengers (Manner Of Investigation Of Untowards Incident) Rules, 2003 — Rule 3, 13Railway Accidents And Untoward Incidents (Compensation) Rules, 1990 — Rule 3
High Courts02 Mar 2023Dismissed
Branch Manager And Others Vs Most. Basmati Devi (Mahato) And Others
Jharkhand High Court · (2023) 03 JH CK 0002
Workmen's Compensation Act, 1923 — Section 2(n)