COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 168 of 1,511

High Courts06 Apr 2023Disposed Of

Steel Authority Of India Limited (Bokaro Steel Plant) Vs State Of Jharkhand & Others

Jharkhand High Court · (2023) 04 JH CK 0008

Bihar Electricity Duty Rules, 1949 — Rule 14(10), 14(11)Bihar Electricity Duty Act, 1948 — Section 9A(4)

High Courts05 Apr 2023Dismissed

Central Coalfields Limited Vs M/s. Rajdhani Carriers Private Limited

Jharkhand High Court · (2023) 04 JH CK 0015

Code Of Civil Procedure, 1908 — Order 2 Rule 2Arbitration And Conciliation Act, 1996 — Section 31(7)(b), 34, 34(2), 37

High Courts05 Apr 2023Dismissed

State Of Jharkhand And Others Vs Mashilal Hembrom And Others

Jharkhand High Court · (2023) 04 JH CK 0014

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106

High Courts05 Apr 2023Dismissed

State Of Jharkhand Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 04 JH CK 0013

Indian Penal Code, 1860 — Section 147, 148, 149, 302Evidence Act, 1872 — Section 32

High Courts05 Apr 2023Dismissed

Shailendra Yadav Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 04 JH CK 0012

Indian Penal Code, 1860 — Section 34, 120B, 201, 302Evidence Act, 1872 — Section 134

High Courts05 Apr 2023Dismissed

Babujan Soren Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 04 JH CK 0011

Indian Penal Code, 1860 — Section 34, 201, 302, 376

High Courts05 Apr 2023Allowed

State Of Jharkhand And Others Vs Ramai Karua And Others

Jharkhand High Court · (2023) 04 JH CK 0007

Evidence Act, 1872 — Section 62, 65B, 65B(1), 65B(4)Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 323, 325

High Courts03 Apr 2023

Lalit Narayan Goswami Vs State Of Jharkhand And Ors

Jharkhand High Court · (2023) 04 JH CK 0006

High Courts03 Apr 2023

Kanchan Kumar Tiwary Vs State Of Jharkhand

Jharkhand High Court · (2023) 04 JH CK 0005

Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25, 25(1B)(a), 26

High Courts03 Apr 2023Disposed Of

Praful Soreng @ Praful Kharia And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 04 JH CK 0004

Indian Penal Code, 1860 — Section 201, 302

High Courts03 Apr 2023Dismissed

Rajesh Kumar @ Rajesh Kumar Gupta Vs State Of Jharkhand

Jharkhand High Court · (2023) 04 JH CK 0003

High Courts03 Apr 2023

Manish Kumar Vs State Of Jharkhand & Ors

Jharkhand High Court · (2023) 04 JH CK 0002

Constitution Of India, 1950 — Article 226

High Courts03 Apr 2023Disposed Of

Geeta Devi And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 04 JH CK 0001

Constitution Of India, 1950 — Article 226

High Courts28 Mar 2023Allowed

Shiv Shakti Kumar Singh And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 03 JH CK 0030

Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 202

High Courts27 Mar 2023Disposed Of

Umakant Rai And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 03 JH CK 0029

Bihar Land Reforms Act, 1950 &Mdash; Section 4(h)Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section — Section 20, 28, 32, 36, 42

High Courts23 Mar 2023

Sourav Kumar @ Sourav Yadav And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 03 JH CK 0026

High Courts23 Mar 2023

Manjunath @ Manjunath Bhajantri Vs State Of Jharkhand

Jharkhand High Court · (2023) 03 JH CK 0025

High Courts23 Mar 2023Dismissed

Dr. Triveni Mishra & Others Vs State Of Jharkhand & Anr

Jharkhand High Court · (2023) 03 JH CK 0024

High Courts23 Mar 2023

Pankaj Mishra Vs Sushma Jha

Jharkhand High Court · (2023) 03 JH CK 0022

Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ia), 13(1)(ib)

High Courts23 Mar 2023

Praveen Kumar Rana @ Praveen Rana And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 03 JH CK 0021

Indian Penal Code, 1860 — Section 34, 272, 273