High Courts28 Feb 2023
Dhullu Mahato Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0048
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 326, 341, 504Arms Act, 1959 — Section 25(1b)a, 26, 27(II), 35
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Jharkhand High Court judgments
30,203 judgments · page 170 of 1,511
High Courts27 Feb 2023Dismissed
Prakash Balmuchu Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0049
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 201, 302, 376Evidence Act, 1872 — Section 25, 26, 27
High Courts27 Feb 2023Allowed
Chokro Mundari Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0047
Indian Penal Code, 1860 — Section 279, 304A
High Courts27 Feb 2023Allowed
Md. Nasir Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0046
Indian Penal Code, 1860 — Section 414
High Courts27 Feb 2023Dismissed
Triveni Sharma And Others Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0045
Indian Penal Code, 1860 — Section 34, 300, 307, 324, 326, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Feb 2023Dismissed/Disposed Of
Panchdeo Cold Storage Pvt. Ltd Vs Canara Bank And Others
Jharkhand High Court · (2023) 02 JH CK 0044
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14, 14(1)(2), 17(1)
High Courts24 Feb 2023
Rahul Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0043
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Feb 2023
Rakesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0042
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Feb 2023
Tileshwar Sao @ Tileshwar Kumar @ Tileshwar Sahu And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0041
Indian Penal Code, 1860 — Section 147, 148, 149, 285, 307, 323, 325, 341, 342, 353, 379, 435, 436, 504, 506Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts23 Feb 2023
Ganesh Mandal Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0040
Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B)(C)(D)
High Courts23 Feb 2023
Amit KumarVs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0039
Indian Penal Code, 1860 — Section 376
High Courts23 Feb 2023Dismissed
Doma Sah @ Ranjit Sah @ Ranjeet Pd. Sah Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323Arms Act, 1959 — Section 27
High Courts23 Feb 2023
Dhananjay Kumar Soni And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0037
Indian Penal Code, 1860 — Section 147, 148, 149, 285, 307, 323, 341, 342, 379, 427, 435, 436, 448, 504, 506
High Courts23 Feb 2023
Md. Ashif Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0036
Criminal Law Amendment Act, 1932 — Section 17 (i) (ii)Indian Penal Code, 1860 — Section 34. 385, 387, 506
High Courts22 Feb 2023
Alamuni Hansda And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0034
Constitution Of India, 1950 — Article 14, 19, 31BSanthal Pargana Tenancy Rules, 1950 — Rule 3, 3(1), 3(2), 3(3), 3(4), 3(5)Santhal Pargana Tenancy Act, 1949 — Section 2, 4, 4(ix), 4(19), 4(23), 5, 6, 53, 71(2)(i), 71(2)(ii), 71(2)(iii)
High Courts21 Feb 2023Dismissed
Rajesh Kumar Gupta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0035
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 107
High Courts21 Feb 2023Allowed
M/S. Shiv Jyoti Enterprises JV Binod Kumar Lal @ Shiv Jyoti Enterprises Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0033
Jharkhand Value Added Tax Rules, 2006 — Rule 14(1), 14(7)Jharkhand Value Added Tax Act, 2005 — Section 25(7), 29(1), 29(3), 30, 30(4), 30(4)(d), 35, 35(6), 36, 38, 40(2), 46(1)
High Courts20 Feb 2023
Binod Yadav @ Vinod Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18
High Courts20 Feb 2023Dismissed
Ruparna Dutta Vs Union Of India Through C.B.I.
Jharkhand High Court · (2023) 02 JH CK 0031
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 109
High Courts17 Feb 2023
Sandeep Mahto @ Sudip Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0029
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506