High Courts10 Feb 2023Disposed Of
Pasari Steel Pvt. Ltd Vs Jharkhand Bijli
Jharkhand High Court · (2023) 02 JH CK 0004
Electricity Act, 2003 — Section 142
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 172 of 1,511
High Courts09 Feb 2023Dismissed
Ramjee Prasad And Others Vs Balku Oraon And Others
Jharkhand High Court · (2023) 02 JH CK 0006
Code Of Criminal Procedure, 1973 — Section 144, 145
High Courts09 Feb 2023Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs Rinku Devi And Others
Jharkhand High Court · (2023) 02 JH CK 0005
Motor Vehicles Act, 1988 — Section 140, 167
High Courts07 Feb 2023Dismissed
Michael Dungdung Vs State Of Bihar
Jharkhand High Court · (2023) 02 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 155, 374(2)Indian Penal Code, 1860 — Section 302
High Courts06 Feb 2023Dismissed
Bijla Oraon And Others Vs Widow Of Deceased And Others
Jharkhand High Court · (2023) 02 JH CK 0008
Bihar Land Reforms Act, 1950 — Section 5, 6, 7Chota Nagpur Tenancy Act, 1908 — Section 6, 19, 71A, 139Code Of Civil Procedure, 1908 — Section 100
High Courts03 Feb 2023Allowed/Disposed Of
Bibhuti Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 02 JH CK 0003
Indian Penal Code, 1860 — Section 34, 120(B), 420, 467, 471Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts02 Feb 2023Dismissed
Lakhiram Hembram @ Lukhiram Hembram And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0001
Indian Penal Code, 1860 — Section 34, 149, 302, 323, 325Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Feb 2023Dismissed
Sahodar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2023) 02 JH CK 0002
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 32(1), 101, 106
High Courts30 Jan 2023Disposed Of
Deepika Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0046
High Courts30 Jan 2023Allowed
Gahnu Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 01 JH CK 0045
Constitution Of India, 1950 — Article 21
High Courts30 Jan 2023Dismissed
Akhileshwar Prasad Yadav Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0044
High Courts30 Jan 2023
Bihar Mica Exporters Association Vs State Of Jharkhand And Ors
Jharkhand High Court · (2023) 01 JH CK 0043
High Courts30 Jan 2023Dismissed
Lal Jagdhatri Nath Shahdeo And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0042
High Courts30 Jan 2023
Ismail Khan Vs State Of Jharkhand
Jharkhand High Court · (2023) 01 JH CK 0039
Indian Penal Code, 1860 — Section 376, 504
High Courts25 Jan 2023Allowed
M/s. Global Resources Company Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0037
Jharkhand Value Added Tax Act, 2005 — Section 2(xxxiii), 2(xlviii), 36(6)
High Courts24 Jan 2023Dismissed
Babulal Marandi Vs Tribunal Of The Speaker Under Schedule-X Of The Constitution And Others
Jharkhand High Court · (2023) 01 JH CK 0029
Constitution Of India, 1950 — Article 102, 122, 122(1), 136, 191, 212, 212(i), 226, 227Jhakrhand Vidhan Sabha Sadasya (Dal Parivartan Ke Aadhar Par Nirharta) Rules, 2006 — Rule 6(1)Representation Of The People Act, 1951 — Section 29A, 29A(8)
High Courts23 Jan 2023Dismissed
Sagen Soi Murum Vs Jharkhand Urja Vikas Nigam Ltd And Others
Jharkhand High Court · (2023) 01 JH CK 0035
Constitution Of India, 1950 — Article 226
High Courts23 Jan 2023Disposed Of
Baidya Nath Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0034
High Courts23 Jan 2023Dismissed
Dr. H.P. Narayan And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0033
High Courts23 Jan 2023Dismissed
Philip Marandi And Others Vs Satya Hansda And Others
Jharkhand High Court · (2023) 01 JH CK 0032
Hindu Succession Act, 1956 — Section 2(2), 20, 24