High Courts23 Jan 2023Dismissed
Deochan Mahto And Others Vs Bairso Devi And Others
Jharkhand High Court · (2023) 01 JH CK 0031
Code Of Civil Procedure, 1908 — Section 100
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 173 of 1,511
High Courts23 Jan 2023Dismissed
Sanoj Kumar Pandey Vs Chanchala Dev And Others
Jharkhand High Court · (2023) 01 JH CK 0030
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9(2), Order 22 Rule 11
High Courts20 Jan 2023
Dinesh Kumar Tiwari Vs Union Of India And Ors
Jharkhand High Court · (2023) 01 JH CK 0028
Constitution Of India, 1950 — Article 226
High Courts19 Jan 2023Dismissed
Dasrath Bind @ Tunu Bind And Others Vs Shakuntala Vishwakarma And Others
Jharkhand High Court · (2023) 01 JH CK 0023
Indian Penal Code, 1860 — Section 188Bihar Land Reforms Act, 1950 — Section 3(b)Code Of Criminal Procedure, 1973 — Section 100, 144
High Courts18 Jan 2023Dismissed
Sanjay Saw Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0024
Indian Forest Act, 1927 — Section 33, 42
High Courts17 Jan 2023Disposed Of
Md. Hanifuddin @ Hanif Ansari @ Hanifuddin Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 125Muslim Women (Protection Of Rights On Divorce) Act, 1986 — Section 3
High Courts17 Jan 2023Allowed
Branch Manager, M/s Oriental Insurance Company Ltd And Others Vs Hadis Ansari And Others
Jharkhand High Court · (2023) 01 JH CK 0026
High Courts17 Jan 2023Allowed
Kaustubha Bhushan Giri Vs Anjali Giri And Others
Jharkhand High Court · (2023) 01 JH CK 0025
Code Of Civil Procedure, 1908 — Section, Order 7 Rule 11(a)Family Courts Act, 1984 — Section 7, 7(1) (b)Code Of Criminal Procedure, 1973 — Section 125
High Courts16 Jan 2023Dismissed
Bhavani Nayek And Others Vs Makru Nayek And Others
Jharkhand High Court · (2023) 01 JH CK 0022
Bihar Land Reforms Act, 1950 — Section 6Chota Nagpur Tenancy Act, 1908 — Section 82(2)(ii)Code Of Criminal Procedure, 1973 — Section 145
High Courts09 Jan 2023Disposed Of
M/s Paras Vinimay Pvt. Ltd Vs Goods And Services Tax Network And Others
Jharkhand High Court · (2023) 01 JH CK 0015
Limitation Act, 1963 — Article 137Jharkhand Goods And Services Tax Rules, 2017 — Rule 117Jharkhand Goods And Services Tax Act, 2017 — Section 140
High Courts09 Jan 2023Disposed Of
M/s Om Shree Durga Udyog Vs Goods And Services Tax Network And Others
Jharkhand High Court · (2023) 01 JH CK 0014
Limitation Act, 1963 — Article 137Jharkhand Goods And Services Tax Rules, 2017 — Rule 117Jharkhand Goods And Services Tax Act, 2017 — Section 140
High Courts09 Jan 2023Disposed Of
M/S Jai Jai Bajrangbali And Company Vs Goods And Services Tax Network And Others
Jharkhand High Court · (2023) 01 JH CK 0013
Limitation Act, 1963 — Article 137Jharkhand Goods And Services Tax Rules, 2017 — Rule 117Jharkhand Goods And Services Tax Act, 2017 — Section 140
High Courts09 Jan 2023Disposed Of
M/S R.K. Enterprises, Dhanbad Vs Goods And Services Tax Network And Others
Jharkhand High Court · (2023) 01 JH CK 0012
Limitation Act, 1963 — Article 137Jharkhand Goods And Services Tax Rules, 2017 — Rule 117Jharkhand Goods And Services Tax Act, 2017 — Section 140
High Courts05 Jan 2023
Kalicharan Mahato Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0020
High Courts05 Jan 2023Disposed Of
Murari Prasad And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0018
High Courts05 Jan 2023Allowed
Pramila Devi Vs State Of Jharkhand
Jharkhand High Court · (2023) 01 JH CK 0017
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 106
High Courts05 Jan 2023Dismissed
State Of Jharkhand And Others Vs Unmilika Das And Others
Jharkhand High Court · (2023) 01 JH CK 0011
Constitution Of India, 1950 — Article 142Jharkhand State University Act, 2000 — Section 3, 10(17), 35, 35(2), 45, 57(5)
High Courts04 Jan 2023Allowed
Arjun Prasad Barnwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0010
Indian Penal Code, 1860 — Section 292, 294, 313, 354(C), 354(D), 376, 376(2)(n), 417, 493, 504, 506Code Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Jan 2023
Pyalisen Gupta Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0009
Chota Nagpur Tenancy Act, 1908 — Section 87
High Courts04 Jan 2023
Birendra Prasad Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 01 JH CK 0008