High Courts12 Dec 2022Allowed/Disposed Of
Ravi Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 12 JH CK 0012
Indian Penal Code, 1860 — Section 34, 372, 290, 419, 420, 465, 467Code Of Criminal Procedure, 1973 — Section 216
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 175 of 1,511
High Courts09 Dec 2022Dismissed
Meena Chouhan And Others Vs Baijnath Chouhan @ Baijnath-III
Jharkhand High Court · (2022) 12 JH CK 0011
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a)Indian Penal Code, 1860 — Section 323, 354, 379, 448
High Courts07 Dec 2022
Narayan Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 12 JH CK 0005
High Courts07 Dec 2022
Rajesh Kumar Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 12 JH CK 0004
High Courts06 Dec 2022Dismissed
Vishal Kumar Sinha Vs Union Of India
Jharkhand High Court · (2022) 12 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Money Laundering Act,. 2002 — Section 3, 4, 45
High Courts06 Dec 2022Disposed Of
Manish Kumar Sharma @ Manish Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 12 JH CK 0009
Indian Penal Code, 1860 — Section 34, 147, 323, 341, 376, 376(2)(n), 380, 405, 406, 420, 452, 504Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Dec 2022Allowed
Sukhdeo Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 12 JH CK 0008
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 380, 427, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(v)(x)
High Courts06 Dec 2022Dismissed
Divisional Manager, National Insurance Company Limited, Dhanbad Vs Manoj Kumar And Others
Jharkhand High Court · (2022) 12 JH CK 0007
Motor Vehicles Act, 1988 — Section 142, 157, 170, 173(1)
High Courts05 Dec 2022
Brahmanand Netam Vs State Of Jharkhand And Anr.
Jharkhand High Court · (2022) 12 JH CK 0003
Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Dec 2022Disposed Of
Chitra Ray And Others Vs Vinoba Bhave University And Others
Jharkhand High Court · (2022) 12 JH CK 0002
High Courts05 Dec 2022Disposed Of
Binod Kumar Singh And Others Vs Sushma Devi And Others
Jharkhand High Court · (2022) 12 JH CK 0001
Constitution Of India, 1950 — Article 15(3), 39, 142Code Of Criminal Procedure, 1973 — Section 125, 128, 340, 482Indian Penal Code, 1860 — Section 109, 494, 495, 498A
High Courts30 Nov 2022Allowed/Disposed Of
Court On Its Own Motion And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0059
Constitution Of India, 1950 — Article 14, 226
High Courts28 Nov 2022Allowed
M/S Colliery Sramic Sangh Vs Union Of India And Others
Jharkhand High Court · (2022) 11 JH CK 0058
High Courts25 Nov 2022Allowed/Disposed Of
Vikas Saraowgi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0055
Indian Penal Code, 1860 — Section 323, 341, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Nov 2022Allowed/Disposed Of
Md. Sonu @ Sonu Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0054
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 366A
High Courts24 Nov 2022Disposed Of
GTS Coal Sales And Others Vs Directorate General Of Goods & Services Tax Intelligence And Others
Jharkhand High Court · (2022) 11 JH CK 0057
Central Goods And Services Tax Act, 2017 — Section 73(5)
High Courts24 Nov 2022Allowed
Bijendra Singh And Others Vs Union Of India
Jharkhand High Court · (2022) 11 JH CK 0056
Railways Act, 1989 — Section 123(c)(2)Railways (Amendment) Act, 1994 — Section 124, 124A
High Courts23 Nov 2022Disposed Of
Manas Sett Vs Asirbadh Construction Company Pvt. Ltd And Others
Jharkhand High Court · (2022) 11 JH CK 0051
High Courts22 Nov 2022
Raushan Kumar Nanda Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0053
High Courts21 Nov 2022
Kousaliya Devi And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2022) 11 JH CK 0050