COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 177 of 1,511

High Courts03 Nov 2022Allowed

Kashi Nath Singh Vs Prof. Bari Cooperative House Construction Society Limited And Others

Jharkhand High Court · (2022) 11 JH CK 0010

Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Transfer Of Property Act, 1882 — Section 53A

Read judgment

High Courts03 Nov 2022Allowed

Ramjanki Tapovan Mandir, Nivarnapur, Chutia Vs Commissioner Of Income Tax (Exemptions), 2nd Floor, Central Revenue Building, Patna

Jharkhand High Court · (2022) 11 JH CK 0009

Income Tax Act, 1961 — Section 2(15), 4(3)(i), 11, 11(1A), 12A, 12AA, 12AA(1), 12AA(1)(b)(i), 12AA(1)(b)(ii), 12AA(3), 143(3), 28(j), 263Bihar Hindu Religious Trust Act, 1950 — Section 28(j), 44

Read judgment

High Courts03 Nov 2022Allowed/Disposed Of

Dhiraj Kumar Thakur Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0003

Code Of Criminal Procedure, 1973 — Section 190, 193, 196, 197, 197(1), 197(2), 482

Read judgment

High Courts02 Nov 2022Dismissed

Dinesh Kumar Pandey And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0017

Constitution Of India, 1950 — Article 226Jharkhand Educational Tribunal Act, 2005 — Section 8

Read judgment

High Courts02 Nov 2022Allowed/Disposed Of

Om Prakash Agarwal Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0016

Indian Penal Code, 1860 — Section 323, 504Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482

Read judgment

High Courts02 Nov 2022

M/s. Chitpurni Steel Private Ltd Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0014

Read judgment

High Courts02 Nov 2022Dismissed

Jharkhand State Electricity Board Vs M/s. Synergy Polypacks Pvt. Ltd And Others

Jharkhand High Court · (2022) 11 JH CK 0013

Electricity Act, 2003 — Section 126, 127

Read judgment

High Courts02 Nov 2022Allowed

Thamu Dhibar Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0006

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Orde 6 Rule 15, Order 41 Rule 23(A)

Read judgment

High Courts02 Nov 2022Dismissed

Md. Khurshid Khan Vs Khushwant Singh Sabherwal And Others

Jharkhand High Court · (2022) 11 JH CK 0005

Code Of Civil Procedure, 1908 — Order 41 Rule 27Evidence Act, 1872 — Section 116Jharkhand Buildings (Lease, Rent And Eviction) Control Act, 2000 — Section 2(f), 11(1)(c), 11(1)(d)

Read judgment

High Courts02 Nov 2022Allowed/Disposed Of

Bhagirath Prasad Singh @ B.P. Singh Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0004

Indian Forest Act, 1927 — Section 33

Read judgment

High Courts01 Nov 2022

Ram Mohan Prasad Vs State Of Jharkhand

Jharkhand High Court · (2022) 11 JH CK 0033

Jharkhand Mineral (Prevention Of Illegal Mining Transportation And Storage Act), 1957 — Rule 9, 13Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Act, 2017 — Section 4, 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21

Read judgment

High Courts01 Nov 2022Dismissed

Narendra Singh And Others Vs SReena Khaton

Jharkhand High Court · (2022) 11 JH CK 0032

Evidence Act, 1872 — Section 116

Read judgment

High Courts01 Nov 2022Dismissed

Pravin Biruly And Others Vs Sunil David Kacchap And Others

Jharkhand High Court · (2022) 11 JH CK 0031

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, 151, Order 21 Rule 97, Order 43 Rule 1

Read judgment

High Courts01 Nov 2022Dismissed

Suman Agrawal And Others Vs Palo Kui And Others

Jharkhand High Court · (2022) 11 JH CK 0030

Code Of Civil Procedure, 1908 — Section 35A, 35B

Read judgment

High Courts01 Nov 2022Dismissed

Kisundeo Yadav Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0029

Indian Penal Code, 1860 — Section 34, 380, 448, 420, 467, 468, 471

Read judgment

High Courts01 Nov 2022Dismissed

Nesar Ahmad @ Nesar And Others Vs Anil Kumar And Others

Jharkhand High Court · (2022) 11 JH CK 0028

Code Of Civil Procedure, 1908 — Order I Rule 10, Order 1 Rule 10(2)

Read judgment

High Courts01 Nov 2022Dismissed

Prakash Sonkar @ Prakash Chandra Sonkar And Others Vs Raj Kumar Sonkar And Others

Jharkhand High Court · (2022) 11 JH CK 0027

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 26, Order 1 Rule 10(2), Order 6 Rule 17Indian Succession Act, 1925 — Section 276, 283(C), 295

Read judgment

High Courts01 Nov 2022Disposed Of

Prabha Toppo Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0026

Read judgment

High Courts01 Nov 2022Allowed/Disposed Of

S. Venkatraman And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 11 JH CK 0025

Indian Penal Code, 1860 — Section 341, 348, 506Code Of Criminal Procedure, 1973 — Section 190, 193, 196, 197, 197(1), 197(2), 482

Read judgment

High Courts01 Nov 2022Dismissed

Ashok Kumar Singh Vs Union Of India And Others

Jharkhand High Court · (2022) 11 JH CK 0024

Constitution Of India, 1950 — Article 14, 16

Read judgment