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Judgment
Anubha Rawat Choudhary, J
Counsel for the petitioner is present.
Nobody appears on behalf of the respondents.
However, Vakalatnama on behalf of Steel Authority of Indian Limited has been filed.
I.A. No. 2447 of 2023 has been filed for addition of party. Through this I.A, Steel Authority of India Limited IFICO Refractory Unit of erstwhile Bharat Refractories Ltd. in short SRU/IFICO has been sought to be added as respondent No. 2 in the writ petition on account of amalgamation consequently upon the notification of the amalgamation published in the official gazette of India, New Delhi on July, 28, 2009. A copy of the notification has been annexed along with the interlocutory application.
Considering the submissions made in the interlocutory application, I.A. No. 2447 of 2023 for addition of party is hereby allowed. Petitioner is directed carry out necessary addition in the cause title in red ink during the course of the day.
Post this case under appropriate heading on 04.07.2023 in the supplementary cause list.
