High Courts02 Nov 2022
M/s. Chitpurni Steel Private Ltd Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0014
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 4 of 26
High Courts02 Nov 2022Dismissed
Jharkhand State Electricity Board Vs M/s. Synergy Polypacks Pvt. Ltd And Others
Jharkhand High Court · (2022) 11 JH CK 0013
Electricity Act, 2003 — Section 126, 127
High Courts02 Nov 2022Allowed
Thamu Dhibar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0006
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Orde 6 Rule 15, Order 41 Rule 23(A)
High Courts02 Nov 2022Dismissed
Md. Khurshid Khan Vs Khushwant Singh Sabherwal And Others
Jharkhand High Court · (2022) 11 JH CK 0005
Code Of Civil Procedure, 1908 — Order 41 Rule 27Evidence Act, 1872 — Section 116Jharkhand Buildings (Lease, Rent And Eviction) Control Act, 2000 — Section 2(f), 11(1)(c), 11(1)(d)
High Courts02 Nov 2022Allowed/Disposed Of
Bhagirath Prasad Singh @ B.P. Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0004
Indian Forest Act, 1927 — Section 33
High Courts01 Nov 2022
Ram Mohan Prasad Vs State Of Jharkhand
Jharkhand High Court · (2022) 11 JH CK 0033
Jharkhand Mineral (Prevention Of Illegal Mining Transportation And Storage Act), 1957 — Rule 9, 13Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Act, 2017 — Section 4, 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
High Courts01 Nov 2022Dismissed
Narendra Singh And Others Vs SReena Khaton
Jharkhand High Court · (2022) 11 JH CK 0032
Evidence Act, 1872 — Section 116
High Courts01 Nov 2022Dismissed
Pravin Biruly And Others Vs Sunil David Kacchap And Others
Jharkhand High Court · (2022) 11 JH CK 0031
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, 151, Order 21 Rule 97, Order 43 Rule 1
High Courts01 Nov 2022Dismissed
Suman Agrawal And Others Vs Palo Kui And Others
Jharkhand High Court · (2022) 11 JH CK 0030
Code Of Civil Procedure, 1908 — Section 35A, 35B
High Courts01 Nov 2022Dismissed
Kisundeo Yadav Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0029
Indian Penal Code, 1860 — Section 34, 380, 448, 420, 467, 468, 471
High Courts01 Nov 2022Dismissed
Nesar Ahmad @ Nesar And Others Vs Anil Kumar And Others
Jharkhand High Court · (2022) 11 JH CK 0028
Code Of Civil Procedure, 1908 — Order I Rule 10, Order 1 Rule 10(2)
High Courts01 Nov 2022Dismissed
Prakash Sonkar @ Prakash Chandra Sonkar And Others Vs Raj Kumar Sonkar And Others
Jharkhand High Court · (2022) 11 JH CK 0027
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 26, Order 1 Rule 10(2), Order 6 Rule 17Indian Succession Act, 1925 — Section 276, 283(C), 295
High Courts01 Nov 2022Disposed Of
Prabha Toppo Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0026
High Courts01 Nov 2022Allowed/Disposed Of
S. Venkatraman And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0025
Indian Penal Code, 1860 — Section 341, 348, 506Code Of Criminal Procedure, 1973 — Section 190, 193, 196, 197, 197(1), 197(2), 482
High Courts01 Nov 2022Dismissed
Ashok Kumar Singh Vs Union Of India And Others
Jharkhand High Court · (2022) 11 JH CK 0024
Constitution Of India, 1950 — Article 14, 16
High Courts01 Nov 2022Dismissed
Ram Pravesh Kumar Sinha Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0023
High Courts01 Nov 2022Dismissed
Robert Barla Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0022
High Courts01 Nov 2022
Meera Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0021
High Courts01 Nov 2022
Manoj Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0019
High Courts01 Nov 2022
Suresh Prasad Thakur And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 11 JH CK 0018