High Courts29 Sept 2022Disposed Of
Abhishek Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0045
Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 6 of 26
High Courts29 Sept 2022Dismissed
Kanhaiya Lal Gupta Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 82, 83, 204, 205Indian Penal Code, 1860 — Section 498A
High Courts28 Sept 2022Disposed Of
Rajiv Jaiswal Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0052
Code Of Criminal Procedure, 1973 — Section 313, 317
High Courts28 Sept 2022Dismissed
Dhanjay Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0051
Indian Penal Code, 1860 — Section 34, 201, 302, 304A, 304IIArms Act, 1959 — Section 27
High Courts28 Sept 2022Disposed Of
Sanjay Kumar Dubey And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0050
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 45Code Of Criminal Procedure, 1973 — Section 156(3)Hindu Marriage Act, 1955 — Section 13B
High Courts28 Sept 2022Disposed Of
ICICI Bank Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0049
Indian Penal Code, 1860 — Section 409
High Courts28 Sept 2022Partly Allowed
Masku Munda Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0048
Indian Penal Code, 1860 — Section 302, 304, 304ICode Of Criminal Procedure, 1973 — Section 313
High Courts28 Sept 2022Dismissed
Bir Singh Champia And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0047
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Sept 2022
Birsa Oraon Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0042
Indian Penal Code, 1860 — Section 148, 149, 302, 341
High Courts27 Sept 2022
Mohan Bodra And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0053
High Courts27 Sept 2022Disposed Of
Mamta @ Mamta Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0043
Code Of Criminal Procedure, 1973 — Section 313, 317
High Courts26 Sept 2022Dismissed
State Of Jharkhand Vs M/s Tata Steel Ltd
Jharkhand High Court · (2022) 09 JH CK 0055
Bihar Finance Act, 1981 — Section 11
High Courts26 Sept 2022Dismissed
Satan Mali Vs Manoj Sao
Jharkhand High Court · (2022) 09 JH CK 0054
Code Of Civil Procedure, 1908 — Section 100, Order 9 Rule 13, Order 41 Rule 31
High Courts26 Sept 2022Disposed Of
Kanti Kumari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0041
High Courts21 Sept 2022Dismissed
Tarashish Mandal @ Tarasis Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0040
Indian Penal Code, 1860 — Section 34, 288, 304, 334, 337, 338, 378, 379Code Of Criminal Procedure, 1973 — Section 53, 173, 190(1)(d), 227, 378Mines Act, 1952 — Section 72A, 72(1)(a), 73
High Courts19 Sept 2022Allowed
Sourav Ghosh Choudhury Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0039
Negotiable Instruments Act, 1881 — Section 138, 142, 142(b)
High Courts19 Sept 2022Dismissed
Paramjit Singh Vs Union Of India Through Secretary And Others
Jharkhand High Court · (2022) 09 JH CK 0038
Constitution Of India, 1950 — Article 226Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Central Reserve Police Force Rules, 1955 — Rule 16, 16(a)
High Courts16 Sept 2022
Pinku Kumar @ Pankaj Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0036
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts16 Sept 2022
Ranjeet Ganjhu @ Ranjeet Kumar Ganjhu And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0035
Indian Forest Act, 1927 — Section 33Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts16 Sept 2022
Ravi Solanki @ Ravi Kumar Solanki Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0034
Indian Penal Code, 1860 — Section 34, 323, 341, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)