High Courts01 Sept 2022
Sujata Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0018
Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 8 of 26
High Courts01 Sept 2022Disposed Of
Wellfare Buildings And Estates Pvt. Ltd Vs Jharkhand High Court And Others
Jharkhand High Court · (2022) 09 JH CK 0017
Constitution Of India, 1950 — Article 226Reserve Bank Of India Act, 1934 — Section 45NSecurities And Exchange Board Of India Act, 1992 — Section 11AA
High Courts01 Sept 2022Dismissed
Arbind Wishwabandhu And Others Vs Jharkhand High Court And Others
Jharkhand High Court · (2022) 09 JH CK 0016
Rajasthan Medical Service (Collegiate Branch) Rules, 1962 — Rule 11(A), 35Delhi Judicial Service Rules, 1970 — Rule 14(c)
High Courts01 Sept 2022Partly Allowed
Diwakar Munda And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0015
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 342, 343Code Of Criminal Procedure, 1973 — Section 161
High Courts01 Sept 2022Allowed
Reyaz Ansari And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0012
High Courts01 Sept 2022Allowed
Empire Industries Limited Vs Hindustan Copper Limited
Jharkhand High Court · (2022) 09 JH CK 0007
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts01 Sept 2022Allowed
Gudar Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0005
High Courts01 Sept 2022Dismissed
Pawan Sao And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0004
High Courts01 Sept 2022Allowed
Girdhari Tanti Vs State Of Jharkhand
Jharkhand High Court · (2022) 09 JH CK 0002
High Courts31 Aug 2022Dismissed
Maheshwar Paswan @ Maheshsar Pawan Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0069
High Courts30 Aug 2022
Court On Its Own Motion Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0074
High Courts30 Aug 2022Dismissed
M/s United India Insurance Company And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0073
Code Of Criminal Procedure, 1973 — Section 245, 482
High Courts30 Aug 2022Allowed
Abinash Kumar @ Avinash Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0072
Code Of Criminal Procedure, 1973 — Section 437(6), 482Indian Penal Code, 1860 — Section 120B, 134, 420, 467, 468, 471
High Courts30 Aug 2022Disposed Of
Suresh Prasad Verma Vs State Of Jharkhand Through A.C.B
Jharkhand High Court · (2022) 08 JH CK 0071
Prevention Of Corruption Act, 1988 — Section 7ACode Of Criminal Procedure, 1973 — Section 173, 227, 239
High Courts30 Aug 2022
Dayanand Kumar Yadav And Others Vs Nisha Kumari
Jharkhand High Court · (2022) 08 JH CK 0070
High Courts29 Aug 2022Allowed
Senbo Engineering Ltd Vs East Central Railway
Jharkhand High Court · (2022) 08 JH CK 0067
Commercial Courts Act, 2015 — Section 13Arbitration And Conciliation Act, 1996 — Section 31(3), 34
High Courts25 Aug 2022Disposed Of
M/s National Commodities Management Services Limited Vs M/s Maa Jagdamba Udyog And Others
Jharkhand High Court · (2022) 08 JH CK 0054
Arbitration And Conciliation Act, 1996 — Section 11(6)Micro, Small And Medium Enterprises Development Act, 2006 — Section 17
High Courts25 Aug 2022Allowed
Tractebel Engineering Private Limited Vs Ranchi Smart City Corporation Limited (RSCCL)
Jharkhand High Court · (2022) 08 JH CK 0053
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts25 Aug 2022Allowed/Disposed Of
Hari Shankar Agarwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0052
Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Aug 2022
Mahendra Rabidas Vs State Of Jharkhand Through The Principal Secretary, Government Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0051