High Courts25 Aug 2022
Sanju Turi And Others Vs State Of Jharkhand & Others
Jharkhand High Court · (2022) 08 JH CK 0050
Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 28, 28(a), 28(b), 28(c), 28(d)
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 9 of 26
High Courts25 Aug 2022Dismissed
State Of Jharkhand And Others Vs Sharafat Ali And Others
Jharkhand High Court · (2022) 08 JH CK 0049
Constitution Of India, 1950 — Article 14, 226Limitation Act, 1963 — Section 5
High Courts24 Aug 2022Allowed
Mahendra Prasad Verma @ Mahendra Pd. Verma Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0068
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 13, 54(5)Mines And Minerals (Development And Regulation) Act, 1957 — Section 52(c)
High Courts24 Aug 2022Disposed Of
Sociedade De Fomento Industrial Pvt. Ltd And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0061
Constitution Of India, 1950 — Article 226Mineral (Auction) Rules, 2015 — Rule 9, 9(9), 9(11), 9(11)(b), 9(12), 10, 11(b)Minerals (Evidence Of Mineral Contents) Rules, 2015 — Rule 2(1)(m), 5, 6
High Courts24 Aug 2022Disposed Of
Shakti Pad Sharma And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0056
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts23 Aug 2022Dismissed
Jharkhand State Mineral Development Corporation Limited And Others Vs M/s Tirupati Niryat Private Limited And Others
Jharkhand High Court · (2022) 08 JH CK 0062
Constitution Of India, 1950 — Article 14, 226Specific Relief Act, 1963 — Section 16Evidence Act, 1872 — Section
High Courts22 Aug 2022Allowed
Md. Amanullah And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0066
Indian Penal Code, 1860 — Section 34, 182, 211, 323, 341, 448, 506Code Of Criminal Procedure, 1973 — Section 144, 156(3)
High Courts22 Aug 2022
Baleshwar Yadav And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0065
High Courts22 Aug 2022Disposed Of
Rajeshwar Prasad Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0064
Jharkhand Pension Rules, 1950 — Rule 43(b), 43(c), 139, 139(c)Bihar Pension Rules, 1950 — Rule 43, 43(a), 43(b)
High Courts22 Aug 2022Dismissed
Bivash Chandra Thakur Vs State Of Jharkhand Through Vigilance
Jharkhand High Court · (2022) 08 JH CK 0063
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(e), 13(ii), 13(2)
High Courts22 Aug 2022Dismissed
Tanushree Sinha And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0060
Code Of Criminal Procedure, 1973 — Section 133
High Courts22 Aug 2022Allowed
Sanjay Ram And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0059
High Courts22 Aug 2022Allowed
Harsh Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0058
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 482
High Courts22 Aug 2022Disposed Of
Shekh Rahmat And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0048
Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 147, 427, 447
High Courts22 Aug 2022Disposed Of
Panchu Rana And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0047
Indian Penal Code, 1860 — Section 323, 324, 341Probation Of Offenders Act, 1958 — Section 4
High Courts18 Aug 2022Allowed
Sharwan Kumar Gupta And Others Vs Abhijit Kumar Lal And Others
Jharkhand High Court · (2022) 08 JH CK 0045
Code Of Civil Procedure, 1908 — Order 41 Rule 27Indian Succession Act, 1925 — Section 63, 281Evidence Act, 1872 — Section 45, 47, 59, 60, 67, 68, 71, 114
High Courts18 Aug 2022
Mohan Prasad Singh And Another Vs Bihar/The State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0044
High Courts17 Aug 2022Allowed
Vijay Kumar Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0046
Indian Penal Code, 1860 — Section 34,325, 379, 406, 494, 498(A)Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Aug 2022Allowed
Sanjiv Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0043
Indian Penal Code, 1860 — Section 34, 325, 379, 406, 494, 498ACode Of Criminal Procedure, 1973 — Section 482
High Courts16 Aug 2022Allowed
Bisun Marandi Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0042
Indian Penal Code, 1860 — Section 376, 417, 493Code Of Criminal Procedure, 1973 — Section 41A, 438(2)