High Courts10 Aug 2022Disposed Of
Mohammad Sayeed Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0021
Negotiable Instruments Act, 1881 — Section 118, 118(g), 138, 139
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 11 of 26
High Courts08 Aug 2022Allowed
Trilochan Singh And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0020
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 41, 438(2)
High Courts08 Aug 2022Dismissed
Rakesh Kumar Singh Vs Union Of India And Others
Jharkhand High Court · (2022) 08 JH CK 0019
Constitution Of India, 1950 — Article 14, 226Central Industrial Security Force Act, 1968 — Section 9(2A)
High Courts08 Aug 2022Allowed
Aman Singh @ Aman Siingh And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0018
Indian Penal Code, 1860 — Section 34, 414, 420Coal Mines (Special Provisions) Act, 2015 — Section 30(ii)Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts08 Aug 2022Allowed
Anand Mahato @ Anand And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0017
Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rule, 2017 — Rules 9, 13Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Indian Penal Code, 1860 — Section 34, 414
High Courts05 Aug 2022
Kumardhubi Metal Casting & Engineering Ltd Vs Kumardhubi Karamachari Congress & Others
Jharkhand High Court · (2022) 08 JH CK 0016
High Courts04 Aug 2022Allowed
Mangal Topno Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0006
Indian Penal Code, 1860 — Section 300, 302, 304, 304IICode Of Criminal Procedure, 1973 — Section 313
High Courts04 Aug 2022Dismissed
Anil Singh @ Dhurwa Ji @ Rakesh Ji Vs State Of Jharkhand And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0005
Indian Penal Code, 1860 — Section 147, 148, 149, 171, 302, 342, 452Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17
High Courts03 Aug 2022Allowed/Disposed Of
Umesh Kumar Yadav And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0013
Code Of Criminal Procedure, 1973 — Section 437
High Courts03 Aug 2022
Paras Lal Vishwakarma Vs Central Coalfields Limited And Others
Jharkhand High Court · (2022) 08 JH CK 0012
Constitution Of India, 1950 — Article 226, 311(1)
High Courts03 Aug 2022
Florence Tirkey Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0010
High Courts03 Aug 2022Dismissed
Ridho Sabar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0009
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2022Disposed Of
M/s. Bharat Coking Coal Limited Vs M/s Bharat Fire Bricks & Pottery Works (P) Limited
Jharkhand High Court · (2022) 08 JH CK 0014
Code Of Civil Procedure, 1908 — Order 7 Rule 11(d)
High Courts02 Aug 2022Allowed
Oriental Insurance Co. Ltd Vs Pramila Singh And Others
Jharkhand High Court · (2022) 08 JH CK 0008
Motor Vehicles Act, 1988 — Section 163A, 165, 166Indian Penal Code, 1860 — Section 34, 201, 302
High Courts02 Aug 2022
Bhawani Prasad Roy Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0004
High Courts02 Aug 2022Disposed Of
Sanjeev Kumar Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 08 JH CK 0003
Bihar Education Code, 1961 — Article 782
High Courts02 Aug 2022Allowed
Bibi Jubeda Khatoon And Others Vs Oriental Insurance Co. Ltd And Others
Jharkhand High Court · (2022) 08 JH CK 0002
High Courts01 Aug 2022Allowed
Silai Karma Vs State Of Jharkhand
Jharkhand High Court · (2022) 08 JH CK 0001
Indian Penal Code, 1860 — Section 302
High Courts29 Jul 2022Allowed
Harshita Saraf And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0031
Indian Penal Code, 1860 — Section 34, 379, 406, 420, 467, 468, 469, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Jul 2022Disposed Of
M/S National Collateral Management Services Limited Vs M/s Kunj Bihari Food Processing Pvt Ltd
Jharkhand High Court · (2022) 07 JH CK 0032
Arbitration And Conciliation Act, 1996 — Section 11(6)