High Courts07 Jul 2022
Sanjeev Kumar Malto Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0009
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 13 of 26
High Courts06 Jul 2022Allowed
Amruddin Ansari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0005
Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Jul 2022Allowed
Manish Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0004
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts05 Jul 2022Allowed
Gardi Mundari @ Diku Vs State Of Jharkhand
Jharkhand High Court · (2022) 07 JH CK 0006
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 30
High Courts05 Jul 2022Dismissed
Compliance Tiger Vs Steel Authority Of India Limited And Others
Jharkhand High Court · (2022) 07 JH CK 0003
High Courts05 Jul 2022Disposed Of
Vikash Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0002
Indian Penal Code, 1860 — Section 323, 341, 342, 504
High Courts05 Jul 2022
Sanjeev Kumar Malto Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 07 JH CK 0001
High Courts28 Jun 2022Dismissed
Bhanu Devi Vs Bharat Coking Coal Limited And Others
Jharkhand High Court · (2022) 06 JH CK 0034
High Courts27 Jun 2022Dismissed
Jhari Saw Vs Union Of India And Others
Jharkhand High Court · (2022) 06 JH CK 0038
High Courts27 Jun 2022
Paritosh Kumar Rai Vs Union Of India Through Ministry Of Railways And Others
Jharkhand High Court · (2022) 06 JH CK 0037
High Courts27 Jun 2022Disposed Of
Amit Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0036
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts27 Jun 2022Disposed Of
Arjun Mahli Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0035
Indian Penal Code, 1860 — Section 34, 307, 326, 341Prevention Of Witch (Daain) Practices Act, 2001 — Section �
High Courts24 Jun 2022
Jaleshwar Mahto Vs Subodhani Devi & Ors
Jharkhand High Court · (2022) 06 JH CK 0032
High Courts24 Jun 2022Allowed
New India Assurance Company Ltd Vs Shushma Devi And Others
Jharkhand High Court · (2022) 06 JH CK 0031
High Courts24 Jun 2022
Parmila Devi @ Pramila Kumari Vs Dhananjay Kumar
Jharkhand High Court · (2022) 06 JH CK 0030
High Courts16 Jun 2022Allowed
M/s Akarshan Infradevelopers Pvt Vs Bokaro Steel Officers Housing Co-Operative Society Ltd
Jharkhand High Court · (2022) 06 JH CK 0029
Constitution Of India, 1950 — Article 7(c), 11(b), 19, 20, 20(a), 103Arbitration And Conciliation Act, 1996 — Section 2(h), 7, 9, 11, 11(4), 11(6), 11(10), 14Code Of Criminal Procedure, 1973 — Section 144
High Courts16 Jun 2022Allowed
Gulam Ansari @ Md. Gulam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0028
High Courts16 Jun 2022Allowed
Kamlesh Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 06 JH CK 0027
Constitution Of India, 1950 — Article 142Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(r)(s)
High Courts16 Jun 2022
Pintu Kumar Soni @ Jay Kumar @ Pintu Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 06 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 41A, 82, 83
High Courts16 Jun 2022Dismissed
Kumar Sachin And Others Vs Manoj Kumar Sahu
Jharkhand High Court · (2022) 06 JH CK 0025
Constitution Of India, 1950 — Article 14, 226Arbitration And Conciliation Act, 1996 — Section 7(4)(b), 8, 11, 11(6)Indian Penal Code, 1860 — Section 34, 120B, 385, 387, 406, 420, 467, 468, 471