COURT ARCHIVE

Jharkhand High Court judgments, 2022

511 judgments · page 15 of 26

High Courts01 Jun 2022Allowed

Baleshwar Sao Vs State Of Jharkhand

Jharkhand High Court · (2022) 06 JH CK 0004

Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 13Jharkhand Mines Mineral Concession Rules, 2004 — Rule 54Indian Penal Code, 1860 — Section 379

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High Courts01 Jun 2022Allowed

Ankit Kumar @ Polu Vs State Of Jharkhand

Jharkhand High Court · (2022) 06 JH CK 0003

Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504, 506

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High Courts01 Jun 2022Allowed

Ravi Singh @ Ravi Kumar Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 06 JH CK 0002

Indian Penal Code, 1860 — Section 376, 376(1), 417, 493Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts01 Jun 2022Allowed

Ravi Pandey Vs State Of Jharkhand

Jharkhand High Court · (2022) 06 JH CK 0001

Jharkhand Excise Act, 1915 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts30 May 2022

M/s JKM Engineers Private Limited Vs National Projects Corporation Construction Limited (Government Of India Enterprises) And Others

Jharkhand High Court · (2022) 05 JH CK 0045

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High Courts30 May 2022

Krishna Prasad Sahu Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0044

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High Courts30 May 2022

Duti Sahu Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0043

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High Courts27 May 2022

Dasrath Kumar Sah @ Dasarath Kumar Sah And Others Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0037

Jharkhand Minor Minerals Concessions Rules, 2004 — Rule 4, 54Jharkhand Mineral (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 9, 13Indian Penal Code, 1860 — Section 34, 379, 414

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High Courts27 May 2022

Rakib Khan Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0036

Indian Penal Code, 1860 — Section 34, 498A

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High Courts27 May 2022

Gunjesh Tiwari Vs Manju Tiwari

Jharkhand High Court · (2022) 05 JH CK 0035

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High Courts25 May 2022

Ajmat Ansari Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0042

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 353, 385, 387, 427, 506Arms Act, 1959 — Section 27Prevention Of Damage To Public Property Act, 1984 — Section 4

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High Courts25 May 2022

Krishna Prasad @ Krishna Kumar Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0041

Indian Penal Code, 1860 — Section 323, 379, 387, 386, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts24 May 2022

Shiv Shankar Sharma Vs State Of Jharkhand & Ors

Jharkhand High Court · (2022) 05 JH CK 0039

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High Courts24 May 2022

Arun Kumar Dubey Vs Director, Directorate Of Enforcement & Ors

Jharkhand High Court · (2022) 05 JH CK 0038

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High Courts23 May 2022Allowed

Suraj Pramanik Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0034

Indian Penal Code, 1860 — Section 34, 307, 353Arms Act, 1959 — Section 25(1B)(a), 27, 35

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High Courts23 May 2022Allowed

Aleksus Aind @ Aleksiyas Ain @ Aleksush Aind Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0033

Indian Penal Code, 1860 — Section 366A

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High Courts23 May 2022Allowed

Ritesh Kumar Mehta Vs State Of Jharkhand & Anr

Jharkhand High Court · (2022) 05 JH CK 0032

Indian Penal Code, 1860 — Section 323, 498(A)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts23 May 2022Allowed

Chhotu Khan @ Sarfarj Khan @ Chotu Khan Vs State Of Jharkhand & Anr

Jharkhand High Court · (2022) 05 JH CK 0031

Indian Penal Code, 1860 — Section 34, 323, 341, 342, 354, 498(A), 504, 506Dowry Prohibition Act, 1961 — Section �Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts23 May 2022Allowed

Kundan Jha & Anr Vs State Of Jharkhand & Anr

Jharkhand High Court · (2022) 05 JH CK 0030

Indian Penal Code, 1860 — Section 34, 323, 341, 354, 452Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts23 May 2022Allowed

Sanjay Yadav Vs State Of Jharkhand

Jharkhand High Court · (2022) 05 JH CK 0029

Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 13Indian Penal Code, 1860 — Section 379, 414Mines Act, 1952 — Section 30(ii)

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