High Courts24 Jan 2022Dismissed
Rameshwar Mahto And Others Vs Ishwar Lal Mahto And Others
Jharkhand High Court · (2022) 01 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 144, 145
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 26 of 26
High Courts24 Jan 2022Dismissed
Yogendra Saw And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0011
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 3(a), 4, 6, 7, 8(1), 8(2), 10, 14Code Of Criminal Procedure, 1973 — Section 94, 162, 165, 166, 313
High Courts19 Jan 2022Disposed Of
Ram Raj Paswan And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 82
High Courts19 Jan 2022Disposed Of
Deepak Manjhi @ Dipak Manjhi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0006
High Courts13 Jan 2022Allowed
Ashok Kumar Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0005
Constitution Of India, 1950 — Article 12, 14, 16, 16(1), 16(4), 162, 166, 166(3), 359Jharkhand Administrative Service Rules, 2015 — Rule 9, 22, 354
High Courts12 Jan 2022Allowed
Sanjay Singh @ Rohit Raj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0022
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 437(6)
High Courts12 Jan 2022Allowed
Manish Malhotra Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0021
Indian Penal Code, 1860 — Section 307, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 5(2), 12(1)(b)(c)
High Courts12 Jan 2022Allowed
M/S Ganpati Colour Lab, Station Road, Jugsalai, Tatanagar Vs Union Of India Through General Manager, S.E. Railway, Garden Reach, Kolkata And Others
Jharkhand High Court · (2022) 01 JH CK 0019
High Courts12 Jan 2022Allowed
Vishnu Prasad Bhagat @ Vishnu Prasad Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0004
Indian Penal Code, 1860 — Section 34, 406, 420
High Courts06 Jan 2022Dismissed
Rabindra Murmu Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0002
High Courts06 Jan 2022Disposed Of
Wrecko Glass Industries Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0001
Constitution Of India, 1950 — Article 226Public Demands Recovery Act, 1914 — Section 7, 9