High Courts09 Feb 2022Disposed Of
Suresh Kumar Sharma And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0012
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 25 of 26
High Courts09 Feb 2022Allowed
Chittaranjan Choudhary Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0011
Contract Labour (Regulation And Abolition) Act, 1970 — Section 7, 9, 23, 25, 27
High Courts09 Feb 2022Disposed Of
Ratna Kachhap And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0010
High Courts09 Feb 2022Allowed
Pawan Lohra And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0009
Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 162(1), 172, 172(2), 172(3), 313
High Courts08 Feb 2022Dismissed
M/S CIPCO Pharmaceuticals, A Partnership Firm And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0013
Drugs And Cosmetics Act, 1940 — Section 17(c), 18(A)(1), 27(d), 34Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts07 Feb 2022
Asha Pandey Vs Central Coalfields Limited And Others
Jharkhand High Court · (2022) 02 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts04 Feb 2022Dismissed
Lal Chand Mahto Vs A.K. Shukla And Others
Jharkhand High Court · (2022) 02 JH CK 0008
High Courts04 Feb 2022Allowed
Mahesh Kumar Agarwal And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0007
Indian Penal Code, 1860 — Section 201Air (Prevention And Control Of Pollution) Act, 1981 — Section 37Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Feb 2022Disposed Of
Ramdhyan Mishra And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0006
High Courts03 Feb 2022Allowed
Aashis Pati @ Ashish Pati Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0004
High Courts02 Feb 2022Allowed
Uday Sundi Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0003
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 366, 497
High Courts01 Feb 2022
Najrul Ansari Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0001
Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B)(C)(D)
High Courts28 Jan 2022Allowed
Vijay Mundu Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts28 Jan 2022Allowed
Anita Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 82
High Courts28 Jan 2022
Radha Krishanje & Anr Vs Pawan Kumar Sharma & Ors
Jharkhand High Court · (2022) 01 JH CK 0010
High Courts27 Jan 2022Disposed Of
Meena Devi Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0009
High Courts25 Jan 2022Allowed
Arjun Prasad Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0016
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention Of Corruption Act, 1947 — Section 5(1)(d), 5(2)Code Of Criminal Procedure, 1973 — Section 44, 313
High Courts25 Jan 2022Disposed Of
Sanjay Kumar Upadhyay Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0015
High Courts24 Jan 2022Dismissed
Kaleshwar Rabani Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 01 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 125, 313Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4
High Courts24 Jan 2022Dismissed
Md. Kalim Vs State Of Jharkhand
Jharkhand High Court · (2022) 01 JH CK 0013
Indian Penal Code, 1860 — Section 120(B), 406, 409, 420Code Of Criminal Procedure, 1973 — Section 164, 313