High Courts24 Feb 2022Disposed Of
Satish Kumar Sinha APPELLANT @Hash State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0040
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 24 of 26
High Courts24 Feb 2022Disposed Of
Yashika Priya Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0039
High Courts24 Feb 2022Dismissed
State Of Jharkhand Vs Amit Kumar And Others
Jharkhand High Court · (2022) 02 JH CK 0038
High Courts24 Feb 2022Dismissed
Allahabad Bank Vs Asha Rani And Others
Jharkhand High Court · (2022) 02 JH CK 0037
Limitation Act, 1963 — Section 5
High Courts23 Feb 2022Dismissed
Kajal Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0029
High Courts23 Feb 2022Dismissed
Suraj Ganjhu @ Suraj Ram Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0028
High Courts22 Feb 2022
Kajal Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0032
High Courts22 Feb 2022Disposed Of
Atwa Gope @ Eto Gope Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0031
High Courts22 Feb 2022Disposed Of
Tikait Rai And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0030
Indian Penal Code, 1860 — Section 323, 341
High Courts21 Feb 2022Dismissed
Rajesh Kumar Agrawal Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0041
Indian Penal Code, 1860 — Section 34, 414Coal Mines (Special Provisions) Act, 2015 — Section 30(2)Code Of Criminal Procedure, 1973 — Section 173(8)
High Courts21 Feb 2022Disposed Of
Akash @ Akash Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 41A
High Courts21 Feb 2022Dismissed
Bhuneshwar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0034
Indian Penal Code, 1860 — Section 306, 341, 376, 511
High Courts21 Feb 2022Allowed
Dr. Shyam Nandan Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0033
Bihar Board�s Miscellaneous Rules, 1958 — Rule 168Jharkhand Service Code, 2001 — Rule 97, 97(3), 97(5)
High Courts18 Feb 2022Dismissed
Shatrughana Pathak Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0023
High Courts17 Feb 2022Disposed Of
Suruchi Foods Private Limited And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0024
High Courts16 Feb 2022Dismissed
Santosh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2022) 02 JH CK 0026
Indian Penal Code, 1860 — Section 392, 394, 412
High Courts16 Feb 2022Dismissed
Umesh Kumar Tiwari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 02 JH CK 0025
High Courts10 Feb 2022Allowed
Union Of India Vs M/S. Muva Industries Ltd And Others
Jharkhand High Court · (2022) 02 JH CK 0018
Railway Claims Tribunal Act, 1987 — Section 4(4), 16, 23, 73, 78Code Of Criminal Procedure, 1973 — Section 21(2)
High Courts10 Feb 2022
Ramji Ram And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2022) 02 JH CK 0016
Indian Penal Code, 1860 — Section 498A