High Courts09 Mar 2022Disposed Of
Umesh Singh Vs Union Of India And Others
Jharkhand High Court · (2022) 03 JH CK 0076
Constitution Of India, 1950 — Article 226Central Industrial Security Force, Rules, 2001 — Rule 54
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 22 of 26
High Courts09 Mar 2022Disposed Of
Govind Chandra Das And Others Vs Vinoba Bhave University And Others
Jharkhand High Court · (2022) 03 JH CK 0075
High Courts09 Mar 2022
Dr. Chandra Mohan Sinha Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0074
High Courts09 Mar 2022Disposed Of
Shibu Murmu Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0073
High Courts09 Mar 2022Allowed
Abhijit Chakraborty Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0010
Indian Penal Code, 1860 — Section 498A
High Courts09 Mar 2022
Kailash Kumar & Others Vs State Of Jharkhand & Others
Jharkhand High Court · (2022) 03 JH CK 0009
Jharkhand Combined Civil Services Rules, 2021 — Rule 17(ii)Rajasthan State And Subordinate Services (Direct Recruitment By Combined Competitive Examinations) Rules, 1962 — Rule 7,13
High Courts08 Mar 2022Disposed Of
Prabha Energy Private Limited Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0078
Central Goods And Services Tax Act, 2017 — Section 61, 71, 73, 107, 161Arbitration And Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12A
High Courts08 Mar 2022Disposed Of
Ranchi District Bar Association And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0077
Code Of Criminal Procedure, 1973 — Section 5, 24, 24(6), 25, 225
High Courts08 Mar 2022Allowed
M/s Tata Consultancy Services Ltd Vs Union Of India And Others
Jharkhand High Court · (2022) 03 JH CK 0014
Contract Labour (Regulation And Abolition) Act, 1970 — Section 23, 24, 27
High Courts08 Mar 2022Allowed
Vineet Nayyar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0013
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 307, 406
High Courts08 Mar 2022Allowed
Dip Narayan And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 244, 244(1), 244(2), 245, 245(1), 246, 246(1), 246(6), 311
High Courts08 Mar 2022Disposed Of
State Of Jharkhand And Others Vs Prakash Yadav And Others
Jharkhand High Court · (2022) 03 JH CK 0011
High Courts07 Mar 2022Allowed
Lalit Mohan Sharma Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts07 Mar 2022Dismissed
Rubi Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0082
High Courts07 Mar 2022Dismissed
Ashok Prasad And Others Vs Bharat Coking Coal Limited And Others
Jharkhand High Court · (2022) 03 JH CK 0081
High Courts07 Mar 2022Dismissed
Mukund Ram Rabidas Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0080
High Courts07 Mar 2022Partly Allowed
Tarapad Mahatha Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0079
Indian Penal Code, 1860 — Section 307, 323, 324, 337, 447, 504
High Courts07 Mar 2022Allowed
Anurag Kumar And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0024
Contract Labour (Regulation And Abolition) Act, 1970 — Section 2(1)(g)(iii), 14(1), 23, 24, 25, 27, 28(1)Indian Penal Code, 1860 — Section 406Essential Commodities Act, 1955 — Section 3, 10
High Courts07 Mar 2022Dismissed
Bishwanath Majee Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0020
Constitution Of India, 1950 — Article 32, 136, 226
High Courts07 Mar 2022
Arun Kumar Lal Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0019