High Courts12 Mar 2022Disposed Of
Khatiza Khatoon & Anr Vs Sukhdeo Singh & Ors
Jharkhand High Court · (2022) 03 JH CK 0040
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 21 of 26
High Courts12 Mar 2022Disposed Of
Upendra Yadav Vs Sumanta Panja & Ors
Jharkhand High Court · (2022) 03 JH CK 0039
High Courts11 Mar 2022Allowed
Firoz Abdi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0043
Mines Act, 1952 — Section 70, 72A, 72C(1)(a), 79, 79(2)Code Of Criminal Procedure, 1973 — Section 202
High Courts11 Mar 2022Disposed Of/Allowed
Anil Kumar Mahto And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0042
High Courts11 Mar 2022Allowed
Thulu Bhandari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 113B
High Courts11 Mar 2022Disposed Of
Badhu Mardi Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0035
High Courts11 Mar 2022Disposed Of
Ajit Tudu Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts11 Mar 2022Dismissed
Prakash Chandra Mahato Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0025
Indian Penal Code, 1860 — Section 302
High Courts10 Mar 2022Disposed Of
Soni Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0091
High Courts10 Mar 2022Dismissed
Secretary, Jharkhand Academic Council, Ranchi Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0090
Constitution Of India, 1950 — Article 14, 16
High Courts10 Mar 2022Disposed Of
Sanjay Kumar Poddar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts10 Mar 2022Disposed Of
Uma Shankar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0088
Code Of Criminal Procedure, 1973 — Section 82, 83, 299
High Courts10 Mar 2022Disposed Of
Santosh Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0087
Drugs And Cosmetics Act, 1940 — Section 27(A)(ii), 27(d), 28, 28(A)
High Courts10 Mar 2022Disposed Of
Prince Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0086
Code Of Criminal Procedure, 1973 — Section 294, 294(1), 294(3), 311
High Courts10 Mar 2022Disposed Of
Mahesh Chandra Mahto Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0085
Constitution Of India, 1950 — Article 30Bihar State University Act, 1976 — Section 35(1)(a), 35(1)(b), 3(2)
High Courts10 Mar 2022Disposed Of
Satya Prakash Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0084
High Courts10 Mar 2022Dismissed
Md. Rais Ansari Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0072
Negotiable Instruments Act, 1881 — Section 138, 138(c), 142, 142(b)Code Of Criminal Procedure, 1973 — Section 192, 200, 202
High Courts10 Mar 2022
Harinarayan Yadav Vs Uma Devi @ Rambhwa Devi
Jharkhand High Court · (2022) 03 JH CK 0023
High Courts10 Mar 2022Allowed
C. Subramani And Others Vs National Insurance Co. Ltd And Others
Jharkhand High Court · (2022) 03 JH CK 0022
Motor Vehicles Act, 1988 — Section 2(31), 66
High Courts10 Mar 2022Dismissed
Jamuli Marandi @ Barki Devi And Others Vs Shyam Sunder Ray And Others
Jharkhand High Court · (2022) 03 JH CK 0021
Indian Penal Code, 1860 — Section 34, 279, 302, 304A, 377