High Courts07 Apr 2022Dismissed
Prayag Yadav Vs Raju Saw And Others
Jharkhand High Court · (2022) 04 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 4, 144, 145, 482
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 19 of 26
High Courts07 Apr 2022
Heera Bauri @ Taru Pado Bauri Vs State Of Jharkhand
Jharkhand High Court · (2022) 04 JH CK 0007
Indian Penal Code, 1860 — Section 376
High Courts07 Apr 2022Dismissed
Mahnaz Khatoon @ Mahanaj Khatoon Vs State Of Jharkhand And Anr
Jharkhand High Court · (2022) 04 JH CK 0006
High Courts05 Apr 2022Disposed Of
Yadunandan Singh And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 04 JH CK 0005
High Courts05 Apr 2022Allowed
Nileshwar Kumar Goud Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 04 JH CK 0004
Constitution Of India, 1950 — Article 14, 16
High Courts01 Apr 2022Disposed Of
Ashwani Kumar Sharma @ Senki Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 04 JH CK 0003
Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Apr 2022Allowed
Mosomat Balandina Hansda Vs Mosomat Rodenmila And Others
Jharkhand High Court · (2022) 04 JH CK 0002
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1) (a), Order 41 Rule 27 (1)(aa), Order 41 Rule 27 (1)(b), Order 41 Rule 27(2)
High Courts01 Apr 2022Allowed
Nitish Kumar Bharti Vs State Of Jharkhand
Jharkhand High Court · (2022) 04 JH CK 0001
Indian Penal Code, 1860 — Section 201, 302, 436, 449
High Courts31 Mar 2022Allowed
Reshmi Devi And Others Vs Md. Shamshad And Others
Jharkhand High Court · (2022) 03 JH CK 0067
Motor Vehicles Act, 1988 — Section 166
High Courts31 Mar 2022Allowed
Rani Devi Vs Mandeep Singh Bedi And Others
Jharkhand High Court · (2022) 03 JH CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts30 Mar 2022Dismissed
Etwari Mian And Others Vs Patiya Devi And Others
Jharkhand High Court · (2022) 03 JH CK 0071
Chota Nagpur Tenancy Act, 1908 — Section 72(5)
High Courts30 Mar 2022Dismissed
Kalachand Singh Bhumij And Others Vs State Of Bihar (Now Jharkhand) And Others
Jharkhand High Court · (2022) 03 JH CK 0070
Chota Nagpur Tenancy Act, 1908 — Section 87
High Courts30 Mar 2022Allowed
Khande Khan Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0069
High Courts30 Mar 2022Allowed
Chhote Kumar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0068
High Courts30 Mar 2022Partly Allowed
Arjun Mahato And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 03 JH CK 0062
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 354
High Courts29 Mar 2022Dismissed
Dwarika Prasad Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0065
High Courts29 Mar 2022Disposed Of
Indu Kumari Yadav And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0064
High Courts29 Mar 2022Dismissed
Baba Parihast Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0055
Constitution Of India, 1950 — Article 19, 19(2), 19(3), 19(4), 21, 22Jharkhand Crime Control Act, 2002 — Section 2(d), 2(d)(ii), 2(d)(iii), 2(d)(iv), 2(d)(v), 12, 12(1), 12(2), 19, 21(1), 22Indian Penal Code, 1860 — Section 406, 420, 506
High Courts28 Mar 2022Dismissed
Ravi Kant Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0061
Contract Labour (Regulation And Abolition) Act, 1970 — Section 10(1), 23, 25
High Courts28 Mar 2022Allowed
Dhano Devi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 03 JH CK 0060
Indian Penal Code, 1860 — Section 307, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 173, 320