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Jharkhand High Court judgments, 2022

511 judgments · page 18 of 26

High Courts18 Apr 2022Allowed

M/s. Godavari Commodities Ltd Vs State Of Jharkhand And Others

Jharkhand High Court · (2022) 04 JH CK 0019

Central Goods And Services Tax Rules, 2017 — Rule 142(1), 142(1)(A)Jharkhand Goods Service Tax Act, 2017 — Section 50, 67, 73, 74, 75(4), 75(5)Central Goods And Services Tax Act, 2017 — Section 71(2), 73, 73(5), 74, 74(1), 74(5)
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High Courts18 Apr 2022Dismissed

Purshotam Gope Vs Union Of India And Others

Jharkhand High Court · (2022) 04 JH CK 0017

Constitution Of India, 1950 — Article 311(2)Central Civil Service (Temporary Service) Rules, 1965 — Rule 5, 5(1), 16Indian Penal Code, 1860 — Section 34, 290, 379, 380, 381, 382, 383, 384, 385, 386, 387, 388, 389, 390, 391, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402, 403, 404, 405, 406, 407, 408, 409, 410, 411, 412, 413, 414, 415, 416, 417, 418, 419, 420, 421, 422, 423, 424, 425, 426, 427, 428, 429, 420, 421, 422, 423, 424, 425, 426, 427, 428, 429, 430, 431, 432, 433, 434, 435, 436, 437, 438, 439, 440, 441, 442, 442, 443, 444, 445, 446, 447, 448, 449, 450, 451, 452, 453, 454, 455, 456, 457, 458, 459, 460, 461, 462, 465, 466, 467, 468, 469, 470, 471, 472, 473, 473, 474, 475, 476, 474, 475, 476, 477, 478, 479, 481, 482, 483, 484, 485, 486, 487, 488, 489
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High Courts11 Apr 2022Allowed

Mahesh Agarwal Vs Union Of India And Others

Jharkhand High Court · (2022) 04 JH CK 0013

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 12B, 107, 109, 120B, 201, 384, 386, 387, 414Arms Act, 1959 — Section 25(1b)(a), 26, 35
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