COURT ARCHIVE

Jharkhand High Court judgments, 2022

511 judgments · page 10 of 26

High Courts12 Aug 2022

Birendra Bhogta Vs State Of Jharkhand

Jharkhand High Court · (2022) 08 JH CK 0032

Indian Penal Code, 1860 — Section 414Jharkhand Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Minerals Concession Rules, 2004 — Rule 54