High Courts01 Nov 2022Allowed/Disposed Of
Ajay Choudhary And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 11 JH CK 0002
Indian Penal Code, 1860 — Section 120B,313, 323, 341, 498A
COURT ARCHIVE
Jharkhand High Court judgments, 2022
511 judgments · page 5 of 26
High Courts01 Nov 2022Allowed/Disposed Of
Upendra Soni Vs State Of Jharkhand
Jharkhand High Court · (2022) 11 JH CK 0001
Code Of Criminal Procedure, 1973 — Section 41A, 82, 83
High Courts19 Oct 2022Allowed/Disposed Of
Rudra Rohit Mallick @ Roudra Rohit Mallick And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0018
Indian Penal Code, 1860 — Section 498A Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts18 Oct 2022Dismissed
State Of Jharkhand And Others Vs Navin Kumar Mandal
Jharkhand High Court · (2022) 10 JH CK 0017
Constitution Of India, 1950 — Article 14, 16
High Courts18 Oct 2022Allowed
Mangal Soren Vs State Of Jharkhand
Jharkhand High Court · (2022) 10 JH CK 0016
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Oct 2022Allowed
Kishori Singh Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 10 JH CK 0015
Indian Penal Code, 1860 — Section 120(B), 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Oct 2022Allowed/Disposed Of
Mahendra Rajak And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0014
Indian Forest Act, 1927 — Section 29, 30, 30(b), 33, 63Code Of Criminal Procedure, 1973 — Section 144, 145, 482
High Courts18 Oct 2022Allowed
Govind And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 10 JH CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 21, 22, 41, 41(1), 41(2), 42, 42(1), 42(2), 43, 44, 50, 52, 57Indian Penal Code, 1860 — Section 34, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 100, 165
High Courts17 Oct 2022Allowed
United India Insurance Co. Ltd, Hazaribagh Vs Manoj Kumar Sharma & Ors
Jharkhand High Court · (2022) 10 JH CK 0012
High Courts17 Oct 2022Dismissed
Dr. Arun Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0011
Constitution Of India, 1950 — Article 226Jharkhand Service Code, 2001 — Rule 97Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts14 Oct 2022
Rajesh Kacchap And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0010
Constitution Of India, 1950 — Article 226(2)
High Courts13 Oct 2022Allowed/Disposed Of
Raju Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0008
Hindu Marriage Act, 1955 — Section 13(B)Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Oct 2022Allowed/Disposed Of
Sanjay Kumar Agarwal Vs Directorate Of Enforcement
Jharkhand High Court · (2022) 10 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 205, 205(1), 205(2)Prevention Of Money Laundering Act, 2002 — Section 2(1)(y), 3, 4, 44, 45, 50Prevention Of Corruption Act, 1988 — Section 7, 9, 12, 13(1)(c), 13(1)(d), 13(2), 19
High Courts10 Oct 2022Disposed Of
Tipan Sao Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0005
High Courts10 Oct 2022
Ashok Bhuia Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2022) 10 JH CK 0004
High Courts10 Oct 2022Allowed
Azhar Khan And Others Vs State Of Jharkhand
Jharkhand High Court · (2022) 10 JH CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts10 Oct 2022Allowed/Disposed Of
Surendra Prasad And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0002
Constitution Of India, 1950 — Article 142Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts10 Oct 2022Disposed Of
Sumati Kachhap Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 10 JH CK 0001
Indian Penal Code, 1860 — Section 406, 420, 506Negotiable Instruments Act, 1881 — Section 138, 138(c), 142, 142(b)
High Courts29 Sept 2022Dismissed
Principal Commissioner Of Income Tax Vs Roshan Maheshwari
Jharkhand High Court · (2022) 09 JH CK 0056
Income Tax Act, 1961 — Section 143(3), 144, 147, 148, 151
High Courts29 Sept 2022Dismissed
Rajeev Kumar Jha Vs State Of Jharkhand And Others
Jharkhand High Court · (2022) 09 JH CK 0046
Code Of Criminal Procedure, 1973 — Section 243Negotiable Instruments Act, 1881 — Section 20, 87, 139